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Delhi High Court judgments

1,31,711 judgments · page 4,602 of 6,586

High Courts23 Apr 2010

Marico Limited Vs Agro Tech Foods Ltd.

Delhi High Court · (2010) 43 PTC 39

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Monopolies and Restrictive Trade Practices Act, 1969 — Section 12APrevention of Food Adulteration Rules, 1955 — Rule 26A, 62A
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High Courts22 Apr 2010Dismissed

Ashok Kumar Kohli Vs State

Delhi High Court · (2010) 04 DEL CK 0093

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300
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High Courts22 Apr 2010Allowed

Musharrat Ali Vs Rais Azam

Delhi High Court · (2010) 170 DLT 320

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9, 151Limitation Act, 1963 — Section 5
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High Courts21 Apr 2010Allowed

Bablu Haldhar Vs State

Delhi High Court · (2010) 04 DEL CK 0336

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 326, 34
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