High Courts19 Apr 2010Dismissed
R.S. Sehrawat Vs State NCT of Delhi
Delhi High Court · (2010) 04 DEL CK 0333
Delhi Municipal Corporation Act, 1957 — Section 332, 343, 344, 347, 461Penal Code, 1860 (IPC) — Section 109, 120B, 198, 200, 217
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,605 of 6,586
High Courts19 Apr 2010
Gopal Gupta Vs The State (NCT of Delhi)
Delhi High Court · (2010) 04 DEL CK 0332
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts19 Apr 2010
Vishal Arora Vs The State (Govt. of NCT)
Delhi High Court · (2010) 04 DEL CK 0331
Penal Code, 1860 (IPC) — Section 341, 354, 406, 498A, 506
High Courts19 Apr 2010
Puttan Patel Vs The State (NCT Govt. of Delhi)
Delhi High Court · (2010) 04 DEL CK 0330
Penal Code, 1860 (IPC) — Section 302, 307
High Courts19 Apr 2010
Jagatjit Brown Forman (India) Ltd. Vs Kerala State Beverages Corpn.
Delhi High Court · (2010) 04 DEL CK 0328
Companies Act, 1956 — Section 446, 454
High Courts19 Apr 2010Dismissed
Saraswati Construction Company Vs Central Board of Trustees
Delhi High Court · (2010) 171 DLT 3 : (2010) 127 FLR 116
Constitution of India, 1950 — Article 226, 227, 37, 38, 43Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 2F, 7A, 7A(1), 7A(3)Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts19 Apr 2010Dismissed
Rakesh Singh Vs Delhi Transport Corporation
Delhi High Court · (2010) 171 DLT 187 : (2010) 5 ILR Delhi 825
Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 3(66)Industrial Disputes Act, 1947 — Section 25B, 25B(1), 25B(2), 25F
High Courts19 Apr 2010
Havell''s India Ltd. Vs The Commissioner Value Added Tax and Another
Delhi High Court · (2010) 4 ILR Delhi 702 : (2010) 31 VST 20
Constitution of India, 1950 — Article 366, 366(29A)Delhi Value Added Tax Act, 2004 — Section 17, 2, 2(1), 3, 3(2)
High Courts19 Apr 2010Dismissed
Kas Movie Makers Pvt. Ltd. Vs Commissioner of Income Tax-II
Delhi High Court · (2010) 231 CTR 361
Income Tax Act, 1961 — Section 80HHF
High Courts19 Apr 2010Allowed
Delhi Development Authority Vs The Presiding Officer and Another
Delhi High Court · (2010) 04 DEL CK 0317
Industrial Disputes Act, 1947 — Section 10, 17B, 25F
High Courts19 Apr 2010
Chander Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0316
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 2010
Giani Ram Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0312
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 2010Dismissed
Municipal Corporation of Delhi Vs Sh. Dinesh Nagar
Delhi High Court · (2010) 04 DEL CK 0309
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 5(4), 5(5)
High Courts19 Apr 2010
Surender Vs The State of NCT Delhi
Delhi High Court · (2010) 04 DEL CK 0308
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Apr 2010Allowed
Raj Lonsane Vs Ruchi Lonsane
Delhi High Court · (2010) 04 DEL CK 0303
Guardians and Wards Act, 1890 — Section 12
High Courts19 Apr 2010
KAS Movie Makers (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 231 CTR 361
Income Tax Act, 1961 — Section 80HHF
High Courts19 Apr 2010
Union of India (UOI) and Others Vs A.K. Gupta
Delhi High Court · (2010) 04 DEL CK 0289
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226
High Courts19 Apr 2010
Rameshwar Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0272
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 2010
Haresh Bhai Ashumal Bhai Keshwani Vs Deputy Commissioner of Income Tax
Delhi High Court · (2010) 323 ITR 461
High Courts19 Apr 2010Dismissed
Municipal Corporation of Delhi Vs Sh. B.L. Sharma
Delhi High Court · (2010) 04 DEL CK 0253
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 5, 5(4), 5(5)