High Courts19 Apr 2010Dismissed
Delhi Police and Another Vs Omveer Yadav
Delhi High Court · (2010) 04 DEL CK 0252
Administrative Tribunals Act, 1985 — Section 19Penal Code, 1860 (IPC) — Section 304, 324, 34, 392
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,606 of 6,586
High Courts19 Apr 2010Dismissed
Vijay Goel Vs Natasha
Delhi High Court · (2010) 04 DEL CK 0242
Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts19 Apr 2010
Jagatjit Brown Forman (India) Ltd. Vs G.K. Mohanty
Delhi High Court · (2010) 04 DEL CK 0235
Companies Act, 1956 — Section 446, 454
High Courts19 Apr 2010
Medtech Pharma (India) (P) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 444
Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts19 Apr 2010
Shri Parbhati Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0179
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 2010Dismissed
Ashok Kumar Arya Vs Airport Authority of India
Delhi High Court · (2010) 04 DEL CK 0178
High Courts19 Apr 2010
Jagatjit Brown Forman (India) Ltd. Vs Gangotri Traders
Delhi High Court · (2010) 04 DEL CK 0177
Companies Act, 1956 — Section 446, 454
High Courts19 Apr 2010Dismissed
Municipal Corporation of Delhi Vs Sh. S.R. Hassan
Delhi High Court · (2010) 04 DEL CK 0155
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 5(4), 5(5)
High Courts19 Apr 2010
Jagatjit Brown Forman (India) Ltd. Vs Bark Bonded Warehouse
Delhi High Court · (2010) 04 DEL CK 0125
Companies Act, 1956 — Section 446, 454
High Courts19 Apr 2010
Hira Lal Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0124
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 2010Dismissed
Asian Electronics Ltd. Vs Havells India Limited
Delhi High Court · (2010) 44 PTC 66
Patents Act, 1970 — Section 14(5), 2, 3, 64(1)
High Courts19 Apr 2010
Maheshwar Singh Vs Indomag Steel Technology Ltd.
Delhi High Court · (2010) 170 DLT 682 : (2010) 126 FLR 426 : (2010) 4 LLJ 51 : (2010) 5 SLR 256
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts19 Apr 2010
Rajwinder Kaur Vs Yoginder Singh Sagar and Another
Delhi High Court · (2010) 04 DEL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 203Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts19 Apr 2010Dismissed
Sumit and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0096
Constitution of India, 1950 — Article 226
High Courts19 Apr 2010
Shri Rambir Singh Vs Smt. Balwant Kaur Choudhary and Another
Delhi High Court · (2010) 04 DEL CK 0091
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 5, 148, 151Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14B, 14C, 14D
High Courts19 Apr 2010
Shakeel Vs State
Delhi High Court · (2010) 04 DEL CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
High Courts19 Apr 2010
Shri Narender Kumar and Others Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2010) 04 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Apr 2010Dismissed
PG Foils Ltd. Vs Bank of Rajasthan Ltd.
Delhi High Court · (2010) 3 BC 170
Constitution of India, 1950 — Article 226, 227
High Courts19 Apr 2010
State Bank of India Vs Ranbir Singh
Delhi High Court · (2010) 04 DEL CK 0033
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts19 Apr 2010Dismissed
Arun Vs Safdarjung Hospital and Another
Delhi High Court · (2010) 04 DEL CK 0030
Constitution of India, 1950 — Article 16