High Courts16 Apr 2010Dismissed
Sh. Arun Kumar Rao Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0138
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,608 of 6,586
High Courts16 Apr 2010
Central Collieries Company Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 169 DLT 149
Coal Mines (Nationalisation) Act, 1973 — Section 3(3)Electricity (Supply) Act, 1948 — Section 44Mineral Concession Rules, 1960 — Rule 27(3), 57
High Courts16 Apr 2010
Ram Kumar Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0024
Land Acquisition Act, 1894 — Section 4
High Courts16 Apr 2010
Ram Singh Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0023
Land Acquisition Act, 1894 — Section 4
High Courts16 Apr 2010Dismissed
Ajanta Arts Company Vs Union of India (UOI) and Others
Delhi High Court · (2010) 178 ECR 5 : (2010) 256 ELT 35
Bill of Entry Regulations — Regulation 3Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 150, 46, 46(1), 47, 48
High Courts16 Apr 2010
Ashok Kumar Aggarwal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 04 DEL CK 0008
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 2, 340, 340(1), 482Penal Code, 1860 (IPC) — Section 120B, 193, 195, 195(1), 467
High Courts15 Apr 2010
Commissioner of Income Tax Vs Hutchison Essar Telecome Ltd.
Delhi High Court · (2010) 323 ITR 230
Income Tax Act, 1961 — Section 147, 148, 153, 153(1), 201
High Courts15 Apr 2010Dismissed
Chorion Rights Limited Vs Ishan Apparel and Others
Delhi High Court · (2010) 5 ILR Delhi 481 : (2010) 43 PTC 616
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 — Section 135, 28(3), 29(4), 30(2)
High Courts15 Apr 2010Allowed
Nisiman through Rajeev Bhardwaj Vs Union of India (UOI) and Others
Delhi High Court · (2010) 04 DEL CK 0320
Passports Act, 1967 — Section 12, 12(1), 15
High Courts15 Apr 2010Dismissed
Mohd. Gulab Vs State
Delhi High Court · (2010) 04 DEL CK 0281
Penal Code, 1860 (IPC) — Section 313
High Courts15 Apr 2010Allowed
Sabir @ Sabir Pahalwan Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 04 DEL CK 0277
Penal Code, 1860 (IPC) — Section 201, 34
High Courts15 Apr 2010Allowed
Nand Kishor Khanna Vs The Chairman DDA and Others
Delhi High Court · (2010) 04 DEL CK 0236
High Courts15 Apr 2010Dismissed
National Stock Exchange of India Ltd. Vs Central Information Commission
Delhi High Court · (2010) 100 SCL 464
Constitution of India, 1950 — Article 12, 166, 19(1), 226, 298General Clauses Act, 1897 — Section 3(60), 3(8)Industries (Development and Regulation) Act, 1951 — Section 11
High Courts15 Apr 2010Dismissed
Karam Singh Vs DDA
Delhi High Court · (2010) 04 DEL CK 0214
Constitution of India, 1950 — Article 226, 32Land Acquisition Act, 1894 — Section 30, 31, 4, 6
High Courts15 Apr 2010
Som Brothers and Co. Vs Bread House and Another
Delhi High Court · (2010) 44 PTC 372
Trade Marks Act, 1999 — Section 28, 30, 30(2)(a)
High Courts15 Apr 2010Dismissed
Aas Mohd. Vs State
Delhi High Court · (2010) 04 DEL CK 0153
Evidence Act, 1872 — Section 27
High Courts15 Apr 2010
Ashok and Others Vs State
Delhi High Court · (2010) 04 DEL CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 299, 302, 304, 379Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 4(3), 6
High Courts15 Apr 2010
Same Singh and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0151
Land Acquisition Act, 1894 — Section 11, 17(1), 18, 23(1A), 23(2)
High Courts15 Apr 2010
Mahanagar Telephone Nigam Ltd. Vs Shri Tribhuvan Yadav
Delhi High Court · (2010) 04 DEL CK 0147
Industrial Disputes Act, 1947 — Section 17B, 18, 19, 29, 33C(2)
High Courts15 Apr 2010
Bharat Store Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 04 DEL CK 0146