COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,610 of 6,586

High Courts13 Apr 2010

Vikas Vs Satish Kumar and Others

Delhi High Court · (2010) 04 DEL CK 0012

Constitution of India, 1950 — Article 226Delhi Municipal Corporation (Election of Councillors) Rules, 1958 — Rule 17Delhi Municipal Corporation Act, 1957 — Section 19(1), 19(2)

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High Courts13 Apr 2010

Pradeep Pillai Vs State

Delhi High Court · (2010) 04 DEL CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 174, 176(2), 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364A

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High Courts13 Apr 2010Allowed

Smt. Rajeshwari Kaushik Vs Shri Kuldeep Singh

Delhi High Court · (2010) 04 DEL CK 0009

Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(2), 15(1)

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High Courts12 Apr 2010

Commissioner of Income Tax Vs Auto Kashyap India (P) Ltd.

Delhi High Court · (2010) 233 CTR 166 : (2011) 330 ITR 435 : (2010) 190 TAXMAN 409

Income Tax Act, 1961 — Section 36(1), 41

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High Courts12 Apr 2010Dismissed

Radhey Shyam Vs Government of NCT of Delhi and Others

Delhi High Court · (2010) 04 DEL CK 0243

Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2), 16(3), 22(48)

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High Courts12 Apr 2010Dismissed

Municipal Corporation of Delhi and others Vs Rani Devi and another

Delhi High Court · (2010) 04 DEL CK 0227

Constitution of India, 1950 — Article 226

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High Courts12 Apr 2010Dismissed

K. Narsimha Vs Ministry of Home Affairs and Others

Delhi High Court · (2010) 04 DEL CK 0226

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts12 Apr 2010Dismissed

Devi Dayal Sharma Vs Hemant Kumar and Others

Delhi High Court · (2010) 04 DEL CK 0196

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3

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High Courts12 Apr 2010Dismissed

Delhi Development Authority Vs Sh. Dewan Singh and another

Delhi High Court · (2010) 04 DEL CK 0194

Constitution of India, 1950 — Article 226

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High Courts12 Apr 2010Dismissed

Harish Kumar Vs Savitri Devi

Delhi High Court · (2010) 158 PLR 55

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 14(2), 15(1), 27

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High Courts12 Apr 2010

Commissioner of Income Tax Vs Modi Telecommunication Ltd.

Delhi High Court · (2010) 325 ITR 291 : (2010) 195 TAXMAN 284

Income Tax Act, 1961 — Section 36(1)

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High Courts12 Apr 2010Dismissed

Devender Kumar Aggarwal Vs State NCT of Delhi

Delhi High Court · (2010) 04 DEL CK 0015

Companies Act, 1956 — Section 391, 392Criminal Procedure Code, 1973 (CrPC) — Section 498

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High Courts12 Apr 2010

R.N. Bhat Vs Life Insurance Corporation of India and Others

Delhi High Court · (2010) 04 DEL CK 0014

Constitution of India, 1950 — Article 226, 311Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 21, 24, 39(1)Penal Code, 1860 (IPC) — Section 420

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High Courts09 Apr 2010Dismissed

Sonya Ghosh Vs Union of India (UOI) and Others

Delhi High Court · (2010) 6 SLR 778

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High Courts09 Apr 2010Dismissed

Jai Prakash Narain Vs Delhi High Court and Others

Delhi High Court · (2010) 169 DLT 166 : (2010) 5 SLR 34

Central Civil Services (Conduct) Rules, 1964 — Rule 18, 3Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 308, 343, 384, 386

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High Courts09 Apr 2010