High Courts09 Apr 2010Dismissed
Ram Shankar Vs Industrial Tribunal No. II and Another
Delhi High Court · (2010) 3 LLJ 752
Industrial Disputes Act, 1947 — Section 10, 33, 33(2), 33A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,611 of 6,586
High Courts09 Apr 2010Allowed
Abdul Samad Vs Smt. Panchi thru. L.Rs.
Delhi High Court · (2010) 04 DEL CK 0129
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6, Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15(1), 15(7)
High Courts09 Apr 2010Dismissed
Ram Dulari thru. L.Rs.'' Vs Om Parkash Gupta and Another
Delhi High Court · (2010) 04 DEL CK 0128
Civil Procedure Code, 1908 (CPC) — Section 151, 152Delhi Rent Control Act, 1958 — Section 14, 38
High Courts09 Apr 2010Dismissed
Splendor Landbase Limited Vs Mirage Infra Limited and Another
Delhi High Court · (2010) 169 DLT 126 : (2010) 4 ILR Delhi 631
Arbitration Act, 1940 — Section 14, 16, 20Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 15
High Courts09 Apr 2010Dismissed
Commissioner of Income Tax Vs Vijay Singh
Delhi High Court · (2010) 323 ITR 446 : (2011) 201 TAXMAN 135
High Courts09 Apr 2010Allowed
I.B. Singh Vs State
Delhi High Court · (2010) 04 DEL CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts09 Apr 2010
Dev Raj @ Polar Vs State Govt. of NCT of Delhi
Delhi High Court · (2010) 04 DEL CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 299, 300, 302, 325
High Courts09 Apr 2010Dismissed
Union of India (UOI) Vs Sh. Wilson Massey and Others
Delhi High Court · (2010) 04 DEL CK 0062
High Courts09 Apr 2010Dismissed
Om Prakash and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 126 FLR 191
Constitution of India, 1950 — Article 14Payment of Gratuity Act, 1972 — Section 4(5)
High Courts09 Apr 2010
Kimsuk Krishna Sinha Vs Securities and Exchange Board of India and Others
Delhi High Court · (2010) 155 CompCas 295 : (2010) 100 SCL 197
Companies Act, 1956 — Section 247, 55A, 55A(1), 62, 63Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Apr 2010
D.C. Anand and Others Vs Satish Chand Anand
Delhi High Court · (2010) 04 DEL CK 0388
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 23 Rule 1A, Order 39 Rule 4, Order 7 Rule 11
High Courts08 Apr 2010Dismissed
Anil Khatri Vs Director/Examination Branch and Others
Delhi High Court · (2010) 04 DEL CK 0247
Constitution of India, 1950 — Article 226
High Courts08 Apr 2010Allowed
In Re: The Companies Act, 1956; In Re: M/s. Sunstar Lubricants Limited and its creditors
Delhi High Court · (2010) 04 DEL CK 0216
Companies Act, 1956 — Section 235, 236, 237, 238, 239Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 17(3), 20(1)
High Courts08 Apr 2010Dismissed
Prof. Ram Avtar Yadav Vs Union of India and another
Delhi High Court · (2010) 04 DEL CK 0207
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(1), 2, 3, 5Constitution of India, 1950 — Article 14, 16, 21, 226, 309General Clauses Act, 1897 — Section 16, 21
High Courts08 Apr 2010Dismissed
Narendra Pal Singh Vs Harpreet Kaur
Delhi High Court · (2010) 04 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, 115Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24, 25
High Courts08 Apr 2010Dismissed
Otik Hotels and Resorts Pvt. Ltd. and Another Vs Indian Railway Catering and Tourism Corporation Ltd.
Delhi High Court · (2010) 159 PLR 8
Companies Act, 1956 — Section 173, 226, 233(A)
High Courts08 Apr 2010Dismissed
Union of India (UOI) Vs Mr. Ram Lal
Delhi High Court · (2010) 04 DEL CK 0131
Constitution of India, 1950 — Article 226
High Courts08 Apr 2010Dismissed
Sant Lal and Another Vs Ram Laxman Gupta through L.Rs.
Delhi High Court · (2013) 2 RCR(Rent) 625
Delhi Development Act, 1957 — Section 14, 57(1), 7, 8Delhi Rent Control Act, 1958 — Section 14(1), 14(11)
High Courts08 Apr 2010Dismissed
Ashish Goel and Others Vs Prem Chand Gupta and Another
Delhi High Court · (2010) 04 DEL CK 0061
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 37 Rule 3(5), Order 37 Rule 4, Order 5 Rule 20
High Courts07 Apr 2010Dismissed
Mahesh Chander Vs State
Delhi High Court · (2010) 04 DEL CK 0397
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313