High Courts29 Jul 2010
Delhi Development Authority Vs Shree Durga Construction Co. and Shri Ashwini Kumar Chodha
Delhi High Court · (2010) 07 DEL CK 0150
Civil Procedure Code, 1908 (CPC) — Section 151, 89Constitution of India, 1950 — Article 227
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Delhi High Court judgments
1,31,711 judgments · page 4,561 of 6,586
High Courts29 Jul 2010
Harish Kumar Vs State
Delhi High Court · (2010) 07 DEL CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376, 493
High Courts29 Jul 2010
Regent Automobiles Ltd. and Another Vs Sachin Bhaskar and Another
Delhi High Court · (2010) 07 DEL CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 482Penal Code, 1860 (IPC) — Section 120B, 418, 420, 463, 465
High Courts29 Jul 2010
Aggarwal Structural Consultants (P) Ltd. and Others Vs Public Works Department Govt. of NCT of Delhi
Delhi High Court · (2010) 07 DEL CK 0060
Constitution of India, 1950 — Article 226
High Courts29 Jul 2010
Charanjit Thukral and Another Vs Deepak Thukral and Another
Delhi High Court · (2010) 07 DEL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Jul 2010Dismissed
Rajesh Agarwal Vs State & Anr
Delhi High Court · (2010) 07 DEL CK 0427
Constitution Of India, 1950 — Article 21Negotiable Instrument Act, 1881 — Section 138, 143, 144, 145, 145(1), 145(2)Code Of Criminal Procedure, 1973 — Section 63, 63, 64, 65, 207, 251, 260, 261, 262, 262(g), 263, 263(263(h), 264, 265, 482
High Courts28 Jul 2010Dismissed
Ajit Kumar and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0388
High Courts28 Jul 2010Dismissed
Director of Income Tax (Exemption) Vs ACME Educational Society
Delhi High Court · (2010) 326 ITR 146
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 3Companies Act, 1956 — Section 3
High Courts28 Jul 2010
Rajinder Singh Vs State (NCT of Delhi) and Another
Delhi High Court · (2010) 07 DEL CK 0331
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(2), 399, 399(1), 399(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 467
High Courts28 Jul 2010
Ms. Tanya Sharma and Others Vs Sh. Judge Chawla and Others
Delhi High Court · (2010) 171 DLT 287
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 2 Rule 2, Order 22 Rule 6, Order 39 Rule 1Constitution of India, 1950 — Article 38, 39, 39AHindu Succession Act, 1956 — Section 25, 27, 8
High Courts28 Jul 2010Dismissed
Union of India (UOI) and Another Vs Mrs. Veena Kohli
Delhi High Court · (2010) 5 ILR Delhi 723
Army Rules, 1954 — Rule 177, 184Right to Information Act, 2005 — Section 1, 1(2), 8(1)
High Courts28 Jul 2010Dismissed
Sh. J.K. Pali Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0293
Constitution of India, 1950 — Article 16, 16(4)Delhi Higher Judicial Services Rules, 1970 — Rule 12(2), 7
High Courts28 Jul 2010Dismissed
Metlon India Pvt. Ltd. and Others Vs Ester Industries Ltd.
Delhi High Court · (2010) 4 Crimes 119
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jul 2010Dismissed
Director of Income Tax Vs Acme Educational Society
Delhi High Court · (2010) 326 ITR 146
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 3Companies Act, 1956 — Section 3
High Courts28 Jul 2010Disposed Off
Mrs. Neelam and Others Vs The Financial Commissioner and Others Roshan Lal Jain Vs Registrar of Cooperative Societies and Others
Delhi High Court · (2010) 07 DEL CK 0229
High Courts28 Jul 2010Dismissed
Commissioner of Income Tax Vs Indomag Steel Technology Ltd.
Delhi High Court · (2010) 328 ITR 37
High Courts28 Jul 2010Allowed
Smt. Shradhanjali Sahoo @ Lina Vs Surendra Nath Sahoo
Delhi High Court · (2011) 2 RCR(Civil) 657 : (2011) 2 RCR(Civil) 657
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 104Hindu Marriage Act, 1955 — Section 13(1), 28(1)
High Courts28 Jul 2010
The Commissioner of Income Tax Vs Sraya Industries P. Ltd.
Delhi High Court · (2010) 236 CTR 634 : (2010) 328 ITR 29 : (2011) 199 TAXMAN 132
Finance Act, 1977 — Section 28Income Tax Act, 1961 — Section 256(1), 32A, 32A(1), 32A(2), 32A(2A)
High Courts28 Jul 2010Dismissed
BSES, Rajdhani Yamuna Power Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 LLJ 748
Constitution of India, 1950 — Article 226, 227, 311(2)Delhi Electric Supply Undertaking (Delhi Municipal Corporation) Service (Conduct and Appeal) Rules — Rule 10Delhi Municipal Corporation Act, 1957 — Section 95
High Courts28 Jul 2010Allowed
Azeezia Institute of Medical Sciences and Research Vs Union of India (UOI) and Another
Delhi High Court · (2010) 07 DEL CK 0083
Indian Medical Council Act, 1956 — Section 10A, 10A(4), 3B