COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,559 of 6,586

High Courts02 Aug 2010Dismissed

Gurpreet Singh Vs Ranbaxy Laboratories Ltd. and Another

Delhi High Court · (2010) 08 DEL CK 0252

Criminal Procedure Code, 1973 (CrPC) — Section 251, 263, 263(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 145

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High Courts02 Aug 2010Dismissed

Om Parkash Vs C.B.I.

Delhi High Court · (2010) 08 DEL CK 0251

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Prevention of Corruption Act, 1988 — Section 19(3)

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High Courts02 Aug 2010Allowed

Amarendra Kumar Vs Union of India (UOI) and Others

Delhi High Court · (2010) 08 DEL CK 0242

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High Courts02 Aug 2010Dismissed

Amit Poddar Vs State and Others

Delhi High Court · (2011) 1 AD 454 : (2010) 4 BC 6 : (2011) 6 RCR(Criminal) 545

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts02 Aug 2010Dismissed

S.P. Sharma Vs Punjab National Bank

Delhi High Court · (2010) 08 DEL CK 0204

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226

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High Courts02 Aug 2010Dismissed

Ramesh Behl and Others Vs Ramjee Dass

Delhi High Court · (2010) 08 DEL CK 0202

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts02 Aug 2010Dismissed

Shell Brands International AG and Another Vs Gagan Chanana and Others

Delhi High Court · (2010) 44 PTC 193

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 124, 124(1), 124(2), 29(4), 30

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High Courts02 Aug 2010Dismissed

CIT Vs P.S. Jain And Co.

Delhi High Court · (2011) 335 ITR 591

Income Tax Act, 1961 — Section 256(2)

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High Courts02 Aug 2010

Pradeep Kumar and Another Vs State and Another

Delhi High Court · (2010) 08 DEL CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts02 Aug 2010Dismissed

Reunion Engineering Co. Pvt. Ltd Vs NBCC Limited

Delhi High Court · (2010) 120 DRJ 96

Arbitration and Conciliation Act, 1996 — Section 13, 16, 34

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High Courts02 Aug 2010Dismissed

Sh. Sheo Raj Vs Sh. Hans Raj, Sh. Ari Singh, Prop. of Plastic Industry and Sh. Chander Pal

Delhi High Court · (2010) 08 DEL CK 0092

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9, 115, 151

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High Courts02 Aug 2010Allowed

Criminal Justice Society Vs Union of India (UOI) and Others

Delhi High Court · (2012) ACJ 342 : AIR 2010 Delhi 194 : (2011) 7 RCR(Civil) 1728

Constitution of India, 1950 — Article 21, 226, 32Delhi Municipal Corporation Act, 1957 — Section 29, 324Penal Code, 1860 (IPC) — Section 304A

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High Courts02 Aug 2010Dismissed

Hindustan Photofilms Manufacturing Co. Ltd. Vs Anu Enterprises and Others

Delhi High Court · (2010) 174 DLT 171

Evidence Act, 1872 — Section 63, 65, 65(C)

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High Courts02 Aug 2010Dismissed

Kalucha Paper House and Another Vs Mahavir Papers and Another

Delhi High Court · (2010) 08 DEL CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138, 145(2)

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High Courts02 Aug 2010

Union of India (UOI) Vs Indian Navy Civilian Design Officers'' Association and Another

Delhi High Court · (2010) 5 SLR 305

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High Courts02 Aug 2010Dismissed

Neetu Sharma Vs Delhi University and Another

Delhi High Court · (2010) 08 DEL CK 0032

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High Courts02 Aug 2010Dismissed

Commissioner of Income Tax Vs Dhawan Jewellers Pvt. Ltd.

Delhi High Court · (2010) 08 DEL CK 0007

Income Tax Act, 1961 — Section 260A, 68

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High Courts30 Jul 2010Dismissed

Pawan Gupta Vs Pritpal Singh Saluja

Delhi High Court · (2011) 2 BC 675 : (2011) 178 DLT 546

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 7 Rule 11Evidence Act, 1872 — Section 34

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High Courts30 Jul 2010

Kenneth Builders and Developers Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2010) 07 DEL CK 0392

Delhi Development Act, 1957 — Section 10, 11A, 11A(2), 11A(3), 11A(4)

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High Courts30 Jul 2010Dismissed

Arun Kumar Nigam Vs Dig. Genl. Central Indus. Security Force and Others

Delhi High Court · (2010) 07 DEL CK 0391

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 20, 21Central Civil Services (Conduct) Rules, 1964 — Rule 3.1Central Industrial Security Force Act, 1968 — Section 11, 14, 14(1), 14(3), 15

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