High Courts04 Aug 2010Dismissed
Raj Singh Vs Bhup Singh through LR Surat Singh
Delhi High Court · (2010) 08 DEL CK 0008
Civil Procedure Code, 1908 (CPC) — Section 100, 11Limitation Act, 1963 — Article 113
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,558 of 6,586
High Courts03 Aug 2010Dismissed
Karm Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 172 DLT 521
Citizenship (Amendment) Act, 2003 — Section 7ACitizenship (Amendment) Act, 2005 — Section 7ACitizenship Act, 1955 — Section 7A(1), 7B, 9(2)
High Courts03 Aug 2010Dismissed
Jeet Lal Vs The State
Delhi High Court · (2010) 08 DEL CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Aug 2010Dismissed
Smt. Birmati Vs Sh. Iqbal Singh
Delhi High Court · (2011) 163 PLR 43
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2010Allowed
Mohd. Ajeem Vs State NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0319
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts03 Aug 2010Dismissed
Commissioner of Income Tax Vs Rice India Exports Pvt. Ltd.
Delhi High Court · (2010) 08 DEL CK 0247
Income Tax Act, 1961 — Section 260A, 40A(2)
High Courts03 Aug 2010Dismissed
Ramesh Vs State
Delhi High Court · (2010) 08 DEL CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 365
High Courts03 Aug 2010
Sanjay Gupta and Others Vs The Registrar Cooperative Societies and Others etc. etc.
Delhi High Court · (2010) 08 DEL CK 0178
High Courts03 Aug 2010
R.N. Jain Vs Commissioner of Income Tax
Delhi High Court · (2011) 200 TAXMAN 181
Income Tax Act, 1961 — Section 68
High Courts03 Aug 2010Dismissed
The Commissioner of Customs Vs Air Travel Bureau Ltd.
Delhi High Court · (2010) 260 ELT 78
Customs Act, 1962 — Section 111
High Courts03 Aug 2010Dismissed
Commissioner of Income Tax Vs Paramount Communications Ltd.
Delhi High Court · (2010) 08 DEL CK 0086
Income Tax Act, 1961 — Section 133A, 260A, 68
High Courts03 Aug 2010Dismissed
Shri Anil Anand and Others Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0038
Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts03 Aug 2010
Union of India (UOI) Vs Om Prakash Malik and Another
Delhi High Court · (2010) 08 DEL CK 0020
Land Acquisition (Amendment and Validation) Act, 1967 — Section 4, 4(3)Land Acquisition Act, 1894 — Section 18, 28, 4, 6
High Courts03 Aug 2010Dismissed
Uttam Chand Chawla Vs Union of India (UOI)
Delhi High Court · (2010) 5 SLR 522
Constitution of India, 1950 — Article 309
High Courts02 Aug 2010
Bano Bee Vs Union of India (UOI) and Another
Delhi High Court · (2010) 08 DEL CK 0367
Constitution of India, 1950 — Article 19(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 144(1), 144(4), 145
High Courts02 Aug 2010Dismissed
Sh. Ashok Kumar Mehra (since deceased through his legal heirs Mrs. Usha Mehra, Mrs. Shiva Anand and Smt. Aditi Sethi), Shri Vijay Kumar Mehra, Shri Ravi Mehra and Mrs. Krishna Vohra Vs Shri Kuldeep Kumar Mehra
Delhi High Court · (2010) 172 DLT 274
Delhi Rent Control Act, 1958 — Section 14(1), 14B, 25B(8)
High Courts02 Aug 2010
Commissioner of Income Tax Vs Dwarkadhish Investment (P) Ltd.
Delhi High Court · (2011) 239 CTR 478 : (2011) 330 ITR 298 : (2010) 194 TAXMAN 43
Income Tax Act, 1961 — Section 143(1), 143(2), 260A, 68, 69
High Courts02 Aug 2010Allowed
Indraprastha Medical Corp. Ltd. Vs State NCT of Delhi and Others
Delhi High Court · (2011) 1 Crimes 124 : (2010) 171 DLT 198 : (2010) 6 ILR Delhi 653 : (2011) 6 RCR(Criminal) 2427
Penal Code, 1860 (IPC) — Section 336, 337, 34, 471, 500Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3(4)
High Courts02 Aug 2010Allowed
State Bank of India Vs Sunrise Data Preparation Centre and Others
Delhi High Court · (2010) 08 DEL CK 0290
High Courts02 Aug 2010Dismissed
Pitamber and Another Vs Rahis Ahmed
Delhi High Court · (2010) 08 DEL CK 0269
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100Limitation Act, 1963 — Section 5