Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 401, 421Negotiable Instruments Act, 1881 (NI) — Section 138Punjab Registration Money Lenders Act, 1938 — Section 3

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High Courts30 Jul 2010Dismissed

Bachchi Singh and Another Vs The State (NCT of Delhi)

Delhi High Court · (2011) CriLJ 350

Criminal Procedure Code, 1973 (CrPC) — Section 313, 438, 439, 46Evidence Act, 1872 — Section 106, 114, 26, 27Penal Code, 1860 (IPC) — Section 302, 34, 392, 411

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High Courts30 Jul 2010Allowed

Naveen Chauhan @ Chussi Vs State

Delhi High Court · (2011) 1 Crimes 529

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34

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High Courts30 Jul 2010Dismissed

Smt. Sunita Bugga Vs Director of Education and Others

Delhi High Court · (2010) 5 SLR 535

Constitution of India, 1950 — Article 14, 16, 226, 309Delhi School Education Rules, 1973 — Rule 108, 96, 98Prevention of Food Adulteration Rules, 1955 — Rule 5

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High Courts30 Jul 2010Allowed

MCD Vs Chander Prakash Gupta Union of India (UOI) and Others Vs Nand Ram

Delhi High Court · (2010) 6 ILR Delhi 648

Constitution of India, 1950 — Article 21

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High Courts30 Jul 2010Dismissed

Mukund Lal Vs Commissioner of Police and Others

Delhi High Court · (2010) 07 DEL CK 0081

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High Courts30 Jul 2010Dismissed

Bhushan Kumar and Another Vs State and Another

Delhi High Court · (2010) 07 DEL CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420

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High Courts30 Jul 2010Allowed

Kamlesh Kumar Kamal Vs Union of India (UOI) and Others

Delhi High Court · (2010) 07 DEL CK 0068

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High Courts30 Jul 2010

Mitsubishi Corporation India P. Ltd. Vs The Value Added Tax Officer and Another

Delhi High Court · (2010) 172 DLT 487 : (2010) 34 VST 417

Central Sales Tax Act, 1956 — Section 3, 6, 6(1), 6(1A), 6(2)Delhi Value Added Tax Act, 2004 — Section 74

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High Courts29 Jul 2010Dismissed

Saleem @ Nakta Vs State (Govt. of NCT)

Delhi High Court · (2010) 07 DEL CK 0330

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 387, 511

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High Courts29 Jul 2010

Union of India (UOI) and Another Vs A.K. Singhal and Others

Delhi High Court · (2010) 07 DEL CK 0316

Administrative Tribunals Act, 1985 — Section 20(2)Constitution of India, 1950 — Article 226, 227

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High Courts29 Jul 2010Dismissed

Ramesh Mohan Mittal Vs Suresh Kumar Arora and Another

Delhi High Court · (2010) 07 DEL CK 0242

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100Evidence Act, 1872 — Section 114

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High Courts29 Jul 2010

Commissioner of Customs (I and G) Vs Singapore Airlines Ltd.

Delhi High Court · (2010) 259 ELT 642

Customs Act, 1962 — Section 129(A)Finance Act, 1979 — Section 35, 35(2), 38Inland Air Travel Tax Rules, 1989 — Rule 11, 12, 13, 9

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High Courts29 Jul 2010

Raj Kumar Dua and Another Vs Naresh Adhlakha and Others

Delhi High Court · (2010) 07 DEL CK 0154

Arbitration Act, 1940 — Section 11, 5Arbitration and Conciliation Act, 1996 — Section 11(6), 12, 12(3), 12(4), 13Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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