High Courts28 Jul 2010Dismissed
Sh. Arun Grover Vs Ritu Grover
Delhi High Court · (2010) 07 DEL CK 0076
Constitution of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 12, 17, 25Hindu Minority and Guardianship Act, 1956 — Section 13
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,562 of 6,586
High Courts28 Jul 2010
M.M. Chhabra and Sons (HUF) Vs Colour Plus Fashions Ltd. A+
Delhi High Court · (2010) 07 DEL CK 0075
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 22 Rule 6, Order 39 Rule 10
High Courts28 Jul 2010Dismissed
Rajesh Agarwal Vs State and Another Sachin Sangal Vs Pieco Call Tech Pvt. Ltd. Sardar Manjeet Singh Kohli Vs State of NCT of Delhi and Another Shri Pradeep Aggarwal and Others Vs Shri Y.K. Goel
Delhi High Court · (2010) 7 AD 57 : (2010) 4 CivCC 364 : (2010) 159 CompCas 13 : (2011) 2 Crimes 711 : (2010) 171 DLT 51 : (2010) 6 ILR Delhi 610 : (2010) 4 RCR(Civil) 94 : (2010) 4 RCR(Criminal) 124
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 207, 251, 260, 261, 262Evidence Act, 1872 — Section 106
High Courts28 Jul 2010Dismissed
Municipal Corporation of Delhi Vs Sh. Chatar Singh
Delhi High Court · (2010) 119 DRJ 351
Central Civil Services Qualification Service Rules — Rule 13, 27, 28Constitution of India, 1950 — Article 21
High Courts27 Jul 2010Allowed
Principal Director of Audit and Another Vs Bharti Parveen and Others
Delhi High Court · (2010) 07 DEL CK 0390
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Penal Code, 1860 (IPC) — Section 354, 506
High Courts27 Jul 2010Dismissed
Municipal Corporation of Delhi Vs Ram Niwas
Delhi High Court · (2010) 07 DEL CK 0389
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 279, 325, 338, 34
High Courts27 Jul 2010
Shri Surender Vs Smt. Roshani, Sh. Krishan Pal, Sh. Rajender @ Ravinder and Sh. Tej Singh
Delhi High Court · (2010) 07 DEL CK 0382
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 41
High Courts27 Jul 2010Dismissed
The Commissioner of Income Tax-IV Vs Givo Ltd.
Delhi High Court · (2010) 07 DEL CK 0372
Income Tax Act, 1961 — Section 260A
High Courts27 Jul 2010Allowed
Indian Institute of Banking and Finance Vs Mukul Srivastava
Delhi High Court · AIR 2010 Delhi 203
Right to Information Act, 2005 — Section 2
High Courts27 Jul 2010Dismissed
Shri Suresh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0326
Central Reserve Police Force Act, 1949 — Section 10, 12, 12(1), 16(2)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts27 Jul 2010Dismissed
Sh. Parveen Kumar Vs Sh. Shailender Aggarwal and Another
Delhi High Court · (2010) 07 DEL CK 0280
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 7 Rule 11
High Courts27 Jul 2010Dismissed
Director of Income Tax Vs Raghuvanshi Charitable Trust Director of Income Tax (Exemption) Vs Management Development Institute
Delhi High Court · (2011) 197 TAXMAN 170
Income Tax Act, 1961 — Section 11, 12, 13, 139(1), 14
High Courts27 Jul 2010
Indian Hockey Federation Vs Union of India (UOI) and Others
Delhi High Court · (2010) 07 DEL CK 0147
High Courts27 Jul 2010Dismissed
Joginder Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 07 DEL CK 0058
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 12Penal Code, 1860 (IPC) — Section 40, 420, 468, 471
High Courts27 Jul 2010Dismissed
U-Like Minority Welfare Education Society Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2010) 07 DEL CK 0055
High Courts27 Jul 2010
R.C. Sharma Vs Central Bureau of Investigation
Delhi High Court · (2010) 07 DEL CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(1), 155(2), 397Penal Code, 1860 (IPC) — Section 120B, 193, 201, 214, 308Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 7
High Courts27 Jul 2010
Ajay Pal Singh Vs Delhi High Court and Another
Delhi High Court · (2010) 07 DEL CK 0050
High Courts27 Jul 2010Dismissed
State Vs Ashok Kumar and Others
Delhi High Court · (2010) 07 DEL CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts26 Jul 2010Dismissed
Sukhmohinder Singh Sandhu Vs CBI Sumedh Singh Saini Vs State
Delhi High Court · (2011) CriLJ 903 : (2010) 6 ILR Delhi 407
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 162, 164, 173Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 120B, 342, 365
High Courts26 Jul 2010Dismissed
Himanshu Jetley Vs State of NCT of Delhi
Delhi High Court · (2010) 07 DEL CK 0378
Penal Code, 1860 (IPC) — Section 201, 302, 304, 392, 411