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Delhi High Court judgments

1,31,711 judgments · page 4,563 of 6,586

High Courts26 Jul 2010

Inox Air Products Ltd. Vs Harshita Ltd.

Delhi High Court · (2010) 07 DEL CK 0377

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), Order 21 Rule 58(2), Order 21 Rule 90, 151Companies Act, 1956 — Section 537Limitation Act, 1963 — Article 127
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High Courts26 Jul 2010Dismissed

Ram @ Ram Dass Vs State of Delhi

Delhi High Court · (2011) 2 Crimes 589

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
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High Courts26 Jul 2010Dismissed

Mahesh Kantilal Zaveri Vs Union of India (UOI) and Others

Delhi High Court · (2011) CriLJ 848

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 3(1)Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17
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