High Courts06 Aug 2010Dismissed
Darshan Singh Vs LeMeridian
Delhi High Court · (2011) 1 LLJ 111
Constitution of India, 1950 — Article 12, 226, 227Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,556 of 6,586
High Courts06 Aug 2010
Mrs. Mohini Sethi Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0072
High Courts06 Aug 2010Dismissed
Sh. Prem Chand Jain Vs Smt. Usha Gupta
Delhi High Court · (2010) 08 DEL CK 0067
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7, Order 8 Rule 1A(3), 151Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2010Dismissed
Mukesh Chander Kumar Vs Smt. Suman Beniwal and Another
Delhi High Court · (2010) 172 DLT 248
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts06 Aug 2010Dismissed
Shri Jai Charan @ Jai Chand and Another Vs Shri Mahender Kumar Aggarwal
Delhi High Court · (2010) 08 DEL CK 0063
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Aug 2010Dismissed
Rakesh Dhawan Vs Commissioner of Police and Others
Delhi High Court · (2010) 08 DEL CK 0062
Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 467
High Courts06 Aug 2010Dismissed
Vijay Aggarwal and Others Vs State and Another
Delhi High Court · (2010) 2 DMC 869
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 406, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Aug 2010
Union of India (UOI) and Others Vs Rajesh Kumar Union of India (UOI) and Another Vs Suresh Chandra Verma
Delhi High Court · (2010) 08 DEL CK 0031
High Courts06 Aug 2010
Govt. of NCT of Delhi Vs Suresh Chand Vashist and Others Union of India (UOI) and Others Vs Ashok Kumar Govt. of NCT of Delhi and Others Vs Paramjeet Kaur Dhillon
Delhi High Court · (2010) 08 DEL CK 0030
Administrative Tribunals Act, 1985 — Section 19All India Council for Technical Education Act, 1987 — Section 10, 3Constitution of India, 1950 — Article 136
High Courts06 Aug 2010
Govt of NCT of Delhi Vs Suresh Chand Vashist and Others Union of India (UOI) and Others Vs Ashok Kumar
Delhi High Court · (2010) 08 DEL CK 0029
Administrative Tribunals Act, 1985 — Section 19All India Council for Technical Education Act, 1987 — Section 10, 3Constitution of India, 1950 — Article 136
High Courts06 Aug 2010
Union of India (UOI) and Others Vs Sumant Kumar Tyagi
Delhi High Court · (2010) 08 DEL CK 0012
Central Civil Services (Pension) Rules, 1972 — Rule 40, 40(1)
High Courts06 Aug 2010Dismissed
Govt of NCT of Delhi and Others Vs Jai Bhagwan
Delhi High Court · (2010) 172 DLT 163
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 19Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts06 Aug 2010Dismissed
Classic Furniture Manufacturing Co. Pvt. Ltd. Vs DHL Lemuir Logistics Pvt. Ltd. and Others
Delhi High Court · (2010) 08 DEL CK 0006
Penal Code, 1860 (IPC) — Section 120B, 407, 420Sales of Goods Act, 1930 — Section 50, 52, 52(2), 52(3)
High Courts05 Aug 2010Dismissed
Smt. Asha Kapoor Vs Shri Hari Om Sharda
Delhi High Court · (2010) 171 DLT 743 : (2010) 5 ILR Delhi 739
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(2)
High Courts05 Aug 2010
M.K. Tyagi Vs K.L. Ahuja and Another
Delhi High Court · (2010) 08 DEL CK 0350
Right to Information Act, 2005 — Section 11, 19(8), 20(1), 7(1)
High Courts05 Aug 2010Dismissed
Sh. Arun Kumar Sharma and Smt. Ravi Bala Sharma Vs Smt. Roshni Qureshi
Delhi High Court · (2010) 08 DEL CK 0341
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts05 Aug 2010Dismissed
Ashok Kumar Mittal and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 6 ILR Delhi 428
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 239AADelhi Development Act, 1957 — Section 22
High Courts05 Aug 2010Dismissed
Shri Bijendra Pathak Vs Ram Kishan Sharma
Delhi High Court · (2010) 08 DEL CK 0233
High Courts05 Aug 2010Disposed Off
Commissioner of Income Tax Vs Kapil Jain
Delhi High Court · (2010) 08 DEL CK 0231
Income Tax Act, 1961 — Section 124(3), 139(1), 142(1), 143(2), 144
High Courts05 Aug 2010Dismissed
Late Sh. Ravi Arya Vs Ms. Meenakshi
Delhi High Court · (2010) 08 DEL CK 0220
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96