High Courts10 Aug 2010
Delhi Transport Corporation Vs Madhu Bhushan Anand Debi Singh Vs Delhi Transport Corporation
Delhi High Court · (2010) 172 DLT 668 : (2010) 6 SLR 432
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,554 of 6,586
High Courts10 Aug 2010Dismissed
Shailesh Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 5 SLR 194
High Courts09 Aug 2010Dismissed
Sh. Lal Pratap Singh Vs Sh. Kanwar Lal, Smt. Devi and S.H.O.
Delhi High Court · (2010) 08 DEL CK 0362
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A, 151Constitution of India, 1950 — Article 227
High Courts09 Aug 2010Dismissed
Dr. Varun Kumar Agarwal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0348
High Courts09 Aug 2010
Sanjay Kumar Patel Vs Union of India (UOI)
Delhi High Court · (2010) 5 SLR 448
High Courts09 Aug 2010Dismissed
Tej Pal Singh Vs The Presiding Officer Delhi Cooperative Tribunal and Others Dr. C.V. Sharma Vs The Registrar Cooperative Societies and Others
Delhi High Court · (2010) 5 SLR 171
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 1972 — Section 55, 59(1), 59(2), 76
High Courts09 Aug 2010Dismissed
Ravinder Kumar Makkar and Another Vs M.C.D. and Another
Delhi High Court · (2010) 171 DLT 341
High Courts09 Aug 2010
Rajinder Kumar Sharma and Another Vs Lt. Governor and Others
Delhi High Court · (2010) 08 DEL CK 0298
Constitution of India, 1950 — Article 14, 226Delhi Co-operative Societies Act, 2003 — Section 118, 137, 137(2), 35, 35(7)Delhi Co-operative Societies Rules, 2007 — Rule 53, 54
High Courts09 Aug 2010
Mohd Zahid and Another Vs State
Delhi High Court · (2010) 6 ILR Delhi 664
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 313Penal Code, 1860 (IPC) — Section 141, 143, 147, 148, 149Punjab Police Service Rules, 1959 — Rule 24.1
High Courts09 Aug 2010Dismissed
Pawan Vs State
Delhi High Court · (2011) 176 DLT 129 : (2010) 7 RCR(Criminal) 1114
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts09 Aug 2010Dismissed
Adil Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 171 DLT 748 : (2011) 7 RCR(Civil) 1890
Constitution of India, 1950 — Article 300AGeneral Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 1, 10, 11, 12, 13
High Courts09 Aug 2010Disposed Off
Sanjay Passi Vs Iqbal Chand Khurana Iqbal Chand Khurana Vs Sanjay Passi
Delhi High Court · (2010) 08 DEL CK 0250
Specific Relief Act, 1963 — Section 3Transfer of Property Act, 1882 — Section 40, 54Trusts Act, 1882 — Section 91
High Courts09 Aug 2010Dismissed
Anil Kumar Kanoojia Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0243
Central Reserve Police Force Act, 1949 — Section 11Central Reserve Police Force Rules, 1955 — Rule 27, 9Constitution of India, 1950 — Article 226
High Courts09 Aug 2010Dismissed
Commissioner of Income Tax Vs Vishal Holding and Capital (P.) Ltd.
Delhi High Court · (2011) 200 TAXMAN 186
Income Tax Act, 1961 — Section 143(1), 148, 260A
High Courts09 Aug 2010Dismissed
Jaipal, Dr. and Another Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · AIR 2011 Delhi 132 : (2010) 44 PTC 326
Constitution of India, 1950 — Article 14, 19(1)(6), 21, 226Delhi Bhartiya Chikitsa Parishad Act, 1998 — Section 17, 17(5)Evidence Act, 1872 — Section 45(2)
High Courts09 Aug 2010
Hindustan Unilever Limited Vs Cavincare Private Limited
Delhi High Court · (2010) 5 ILR Delhi 748 : (2010) 44 PTC 270
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 19(1)(a)Standards of Weights and Measures (Enforcement) Act, 1985 — Section 34
High Courts09 Aug 2010
Shri Mahabir Singh Vs Delhi Transport Corporation
Delhi High Court · (2010) 171 DLT 637 : (2011) 1 LLJ 658
Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 2010Dismissed
Smt. Indira Devi and Another Vs Debt Recovery Appellate Tribunal and Others
Delhi High Court · (2010) 3 BC 710 : (2010) 171 DLT 439 : (2010) 5 ILR Delhi 766 : (2011) 162 PLR 1
Civil Procedure Code, 1908 (CPC) — Section 16, 20Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 6Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 17(1), 19, 19(1), 34
High Courts09 Aug 2010
University of Delhi Vs Delhi University Teachers Association and Another
Delhi High Court · (2010) 08 DEL CK 0071
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Delhi University Act, 1922 — Section 31
High Courts09 Aug 2010Dismissed
Vipen Kumar Parwanda Vs State
Delhi High Court · (2010) 08 DEL CK 0070
Arbitration and Conciliation Act, 1996 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 34, 420, 448, 468