High Courts11 Aug 2010Dismissed
P.V. Khullar Vs CBI
Delhi High Court · (2010) 08 DEL CK 0098
Penal Code, 1860 (IPC) — Section 420, 463, 464, 468, 471
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,553 of 6,586
High Courts11 Aug 2010
Sanjeev @ Vishal Vs State (NCT) of Delhi
Delhi High Court · (2010) 08 DEL CK 0060
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 20, 7A
High Courts11 Aug 2010Allowed
Amit Khera Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 1 Crimes 129 : (2010) 7 RCR(Criminal) 1679
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 2, 200
High Courts11 Aug 2010Allowed
Mr. Amit Khera Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 171 DLT 607 : (2010) 6 ILR Delhi 725
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 2, 200
High Courts11 Aug 2010Dismissed
Morgan Tectronics Ltd. Vs CBI
Delhi High Court · (2011) 1 BC 108 : (2011) 1 ILR Delhi 29
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts11 Aug 2010
Employees State Insurance Corporation Vs All India Employees'' State Insurance Corporation Employees Federation and Others
Delhi High Court · (2010) 08 DEL CK 0026
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 142
High Courts11 Aug 2010
Sh. Jitender Kumar Sharma Vs State and Another
Delhi High Court · (2010) 4 CivCC 432 : (2010) 171 DLT 543 : (2011) 1 DMC 401 : (2010) 4 RCR(Civil) 59 : (2010) 4 RCR(Criminal) 20
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164Guardians and Wards Act, 1890 — Section 17, 19, 21, 4(1), 4(2)
High Courts11 Aug 2010
Sumer Singh Salkan Vs Asstt. Director and Others In Re: Court on Its Own Motion State Vs Gurnek Singh etc.
Delhi High Court · (2010) 2 DMC 666 : (2010) 6 ILR Delhi 706
Criminal Procedure Code, 1973 (CrPC) — Section 41Passports Act, 1967 — Section 10A, 10BPenal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts11 Aug 2010Dismissed
Patiala Casting P. Ltd. and Others Vs Bhushan Steel Ltd.
Delhi High Court · (2011) CriLJ 757 : (2010) 172 DLT 6 : (2010) 118 DRJ 739 : (2010) 5 ILR Delhi 778 : (2012) 166 PLR 6 : (2011) 1 RCR(Civil) 337
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420
High Courts10 Aug 2010Allowed
Sudhir Kapur and Others Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0361
Criminal Procedure Code, 1973 (CrPC) — Section 468Hindu Marriage Act, 1955 — Section 27Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts10 Aug 2010Dismissed
Pallavi Roy Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 151Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 34
High Courts10 Aug 2010Dismissed
Commissioner of Income Tax-II Vs Krishna Maruti Ltd.
Delhi High Court · (2010) 08 DEL CK 0255
Central Excise Rules, 1944 — Rule 96ZO, 96ZQCentral Excises and Salt Act, 1944 — Section 11A(2), 11ACIncome Tax Act, 1961 — Section 260A(1), 271, 271(1), 276C, 80IA
High Courts10 Aug 2010Allowed
Mohd. Rizwan Vs State
Delhi High Court · (2010) 08 DEL CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Aug 2010Dismissed
VHCPL-ADCC Pingalai Infrastructure Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 171 DLT 370
Civil Procedure Code, 1908 (CPC) — Section 35, 35(2)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 12, 14, 16, 19, 19(1)
High Courts10 Aug 2010Dismissed
Smt. Rajo Devi Vs Delhi Development Authority
Delhi High Court · (2010) 08 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Delhi Development Act, 1957 — Section 22, 22(1)Evidence Act, 1872 — Section 115
High Courts10 Aug 2010Dismissed
Brijendra Kumar and Others Vs Om Prakash and Others
Delhi High Court · (2010) 08 DEL CK 0145
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Aug 2010Dismissed
Ex. Sepoy/G.D. Sunil Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0106
Indo-Tibetan Border Police Force Rules, 1994 — Rule 17, 27(4)
High Courts10 Aug 2010
K.P.S. Dagur Vs Darshan Singh
Delhi High Court · (2010) 08 DEL CK 0040
Penal Code, 1860 (IPC) — Section 406
High Courts10 Aug 2010
Raj Pal Manchanda Vs Kamal Kishore Manchanda and Others
Delhi High Court · (2010) 119 DRJ 522
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11, 16, 27, 8, 9Companies Act, 1956 — Section 433, 434, 439
High Courts10 Aug 2010Dismissed
Prominent Hotels Ltd. Vs The New Delhi Municipal Council
Delhi High Court · (2011) 121 DRJ 285
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 116