High Courts09 Aug 2010Dismissed
Gaurav Saurav Plast (India) Vs Delhi Financial Corporation
Delhi High Court · (2010) 08 DEL CK 0069
State Financial Corporations Act, 1951 — Section 29, 31
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,555 of 6,586
High Courts09 Aug 2010Dismissed
Mohd. Kamar Vs The State of NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0068
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 195, 313, 428Penal Code, 1860 (IPC) — Section 186, 307, 308, 34, 353
High Courts09 Aug 2010Dismissed
Novartis A.G. Vs Wander Pvt. Ltd.
Delhi High Court · (2010) 08 DEL CK 0053
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts09 Aug 2010Allowed
Delhi Technological University Vs Mrs. Archna Rani
Delhi High Court · (2010) 08 DEL CK 0034
High Courts09 Aug 2010Allowed
Rattan Lal Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0015
High Courts06 Aug 2010
Harjit Kaur Dhingra Vs Pan American World Airways and Another
Delhi High Court · (2010) 08 DEL CK 0363
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 4, Order 22 Rule 10, Order 29 Rule 1, Order 6 Rule 14Foreign Exchange Regulation Act, 1973 — Section 29(1)(A)Industrial Disputes Act, 1947 — Section 25FF
High Courts06 Aug 2010Dismissed
Shri Daya Nand and Others Vs Shri Fateh Chand Thareja and Others
Delhi High Court · (2010) 08 DEL CK 0340
Delhi Rent Control Act, 1958 — Section 2
High Courts06 Aug 2010Dismissed
Ram Avtar Singh Vs Thakur Rattan Singh
Delhi High Court · (2010) 08 DEL CK 0299
Civil Procedure Code, 1908 (CPC) — Section 100, 21, 99Court Fees Act, 1860 — Section 7Court Fees Act, 1870 — Section 7
High Courts06 Aug 2010Allowed
Smt. Mridul Sharma Vs Director of Education and Others
Delhi High Court · (2010) 08 DEL CK 0297
Central Civil Services (Pension) Rules, 1972 — Rule 26(1), 49, 49(1)Constitution of India, 1950 — Article 226, 227Delhi School Education Act, 1973 — Section 10, 10(1)
High Courts06 Aug 2010Allowed
Amit Sharma Vs State and Others
Delhi High Court · (2010) 08 DEL CK 0287
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Aug 2010Dismissed
Smt. Leela Devi and Others Vs Smt. Sarla Garg
Delhi High Court · (2010) 08 DEL CK 0284
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts06 Aug 2010Dismissed
Govt. of NCT of Delhi and Others Vs Jai Bhagwan and Others etc. etc.
Delhi High Court · (2013) 1 SLJ 243
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 17, 19Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts06 Aug 2010
Rajesh Puri and Others Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0280
Penal Code, 1860 (IPC) — Section 34, 448, 452
High Courts06 Aug 2010Dismissed
Delhi Transport Corporation. Vs Mohinder Pal Sharma
Delhi High Court · (2010) 172 DLT 161 : (2012) 3 SLJ 510
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(4A), 2Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 59
High Courts06 Aug 2010Dismissed
The Commissioner of Income Tax Vs Shahi Export House
Delhi High Court · (2010) 195 TAXMAN 163
Income Tax Act, 1961 — Section 37(1), 44, 56, 57HHC(3)
High Courts06 Aug 2010Dismissed
Smt. Santosh Vs Sh. Hari Singh
Delhi High Court · (2010) 08 DEL CK 0230
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Aug 2010Disposed Off
Jhalawar Hospital and Medical College Society Vs Union of India (UOI) and Another
Delhi High Court · (2010) 08 DEL CK 0208
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Aug 2010
Sohan Lal Vs New Delhi Municipal Council and Others
Delhi High Court · (2010) 08 DEL CK 0180
High Courts06 Aug 2010Allowed
Bharat Sanchar Nigam Ltd. Vs Haryana Telecom Ltd.
Delhi High Court · (2010) 3 CompLJ 749
Arbitration and Conciliation Act, 1996 — Section 31, 31(5), 33, 34, 34(1)Criminal Procedure Code, 1973 (CrPC) — Section 164Limitation Act, 1963 — Section 14, 5
High Courts06 Aug 2010
Mr. Pran Chopra Vs Mr. Malkiat Singh Bawa
Delhi High Court · (2010) 08 DEL CK 0118
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106