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Delhi High Court judgments

1,31,711 judgments · page 4,533 of 6,586

High Courts15 Sept 2010

Rajesh Parashar and Another Vs CBI

Delhi High Court · (2010) 09 DEL CK 0146

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
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High Courts15 Sept 2010

Satya Pal Gupta Vs CBI

Delhi High Court · (2010) 09 DEL CK 0145

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
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High Courts15 Sept 2010

Ram Bhaj Bansal and Others Vs CBI

Delhi High Court · (2010) 09 DEL CK 0144

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
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High Courts14 Sept 2010Dismissed

Triton Corp. Pvt. Ltd. Vs Karnataka Bank Ltd.

Delhi High Court · (2010) 09 DEL CK 0400

Constitution of India, 1950 — Article 141Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3), 13(4), 17
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High Courts14 Sept 2010Dismissed

State Vs Ram Niwas and Others

Delhi High Court · (2010) 09 DEL CK 0295

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
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