High Courts14 Sept 2010
Commissioner of Income Tax Vs Modi Industries Ltd.
Delhi High Court · (2011) 339 ITR 467 : (2011) 197 TAXMAN 76
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,535 of 6,586
High Courts14 Sept 2010
The Commissioner of Income Tax Vs Sh. Anil Minda
Delhi High Court · (2010) 235 CTR 1 : (2010) 328 ITR 320
Income Tax Act, 1961 — Section 10(22), 123, 13, 132, 132(1)
High Courts13 Sept 2010Allowed
Jagdish and Another Vs State and Another
Delhi High Court · (2010) 6 ILR Delhi 753
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161(3), 164, 173, 238Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts13 Sept 2010Dismissed
Sultan Singh Jain (Deceased) through Legal Representatives Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2010) 09 DEL CK 0367
Civil Procedure Code, 1908 (CPC) — Section 148, 151Delhi Municipal Corporation Act, 1957 — Section 317, 317(2), 320, 321, 322
High Courts13 Sept 2010Dismissed
Jodha Sahani Vs The State of NCT of Delhi
Delhi High Court · (2011) 1 Crimes 382
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 57
High Courts13 Sept 2010Allowed
Coronation Construction Pvt. Ltd. Vs Indian Oil Corporation Ltd. and Another
Delhi High Court · (2010) 09 DEL CK 0311
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 37Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 14
High Courts13 Sept 2010Dismissed
Suresh Kumr Pathrella Vs State
Delhi High Court · (2010) 09 DEL CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 173(5), 173(8)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts13 Sept 2010Dismissed
Ashok Kumar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0292
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3(1)
High Courts13 Sept 2010Dismissed
Mahinder Pal Vs Delhi Transport Corporation and Another
Delhi High Court · (2011) 1 LLJ 141
Constitution of India, 1950 — Article 14, 226, 227Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 15Industrial Disputes Act, 1947 — Section 11
High Courts13 Sept 2010Dismissed
Commissioner of Income Tax Vs Dharampal Premchand Ltd.
Delhi High Court · (2010) 329 ITR 572 : (2011) 202 TAXMAN 94
Income Tax Act, 1961 — Section 14(A), 260(A), 271(1), 276(C), 80(I)(A)
High Courts13 Sept 2010Dismissed
The Commissioner of Income Tax Vs M.G. Motors
Delhi High Court · (2010) 09 DEL CK 0275
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 148
High Courts13 Sept 2010Allowed
Vikas Saksena Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0246
Coast Guard Act, 1978 — Section 123Constitution of India, 1950 — Article 14, 16
High Courts13 Sept 2010Dismissed
Commissioner of Income Tax Vs Karl Storz Endoscopy India (P) Ltd.
Delhi High Court · (2010) 09 DEL CK 0244
Income Tax Act, 1961 — Section 192, 9
High Courts13 Sept 2010Dismissed
Yogeshwari Kumari Vs Institute of Chartered Accountants of India and Another
Delhi High Court · (2010) 160 CompCas 11 : (2010) 4 CompLJ 142
Chartered Accountants Act, 1949 — Section 21Companies Act, 1956 — Section 2(30), 226, 397, 398Constitution of India, 1950 — Article 226
High Courts13 Sept 2010Dismissed
Satya Vol Venkat Krishna Rao and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 4 BC 625
Constitution of India, 1950 — Article 14, 226Protection of Women From Domestic Violence Act, 2005 — Section 23Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14(2), 17, 17(2), 18
High Courts13 Sept 2010
Commissioner of Income Tax Vs Agricultural Produce Marketing Committee
Delhi High Court · (2011) 198 TAXMAN 403
Income Tax Act, 1961 — Section 141(1), 143(2), 260A
High Courts13 Sept 2010Dismissed
Vinod Kumar Vs State NCT of Delhi
Delhi High Court · (2010) 09 DEL CK 0160
High Courts13 Sept 2010
K. Lall Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2010) 09 DEL CK 0159
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 190, 200
High Courts13 Sept 2010Dismissed
Gyan Chandra Gupta Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 378(2)
High Courts13 Sept 2010Dismissed
Mool Chand Jain Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 420