High Courts14 Sept 2010Dismissed
Shukla Chakraborty Vs Sudeep Mitra
Delhi High Court · (2011) 161 PLR 57
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 114Hindu Adoptions and Maintenance Act, 1956 — Section 18
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Delhi High Court judgments
1,31,711 judgments · page 4,534 of 6,586
High Courts14 Sept 2010Dismissed
Union of India (UOI) Vs D.N. Kar
Delhi High Court · (2010) 259 ELT 349
Right to Information Act, 2005 — Section 10(1), 24, 4(1), 8(1)
High Courts14 Sept 2010Dismissed
Merx Exponere Vs Subir Ranjan Chakrabaraty
Delhi High Court · (2010) 09 DEL CK 0205
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 9, Order 47 Rule 1, Order 6 Rule 17Limitation Act, 1963 — Section 5
High Courts14 Sept 2010Dismissed
Udham Singh Jain Charitable Trust and Others Vs Atma Ram Builders Pvt. Ltd.
Delhi High Court · (2010) 174 DLT 257
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 41 Rule 5, 100Companies Act, 1956 — Section 193, 194Delhi Rent Control Act, 1958 — Section 50
High Courts14 Sept 2010
Commissioner of Income Tax Vs Deepak Verma
Delhi High Court · (2010) 236 CTR 213 : (2011) 339 ITR 475 : (2010) 194 TAXMAN 265
Income Tax Act, 1961 — Section 148, 15, 15(3), 16, 17
High Courts14 Sept 2010Dismissed
Commissioner of Income Tax Vs Xerox Modicorp Limited
Delhi High Court · (2010) 6 ILR Delhi 772
Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 143(3), 147, 148, 32A, 80I
High Courts14 Sept 2010Dismissed
Dasu @ Das Vs State of NCT of Delhi
Delhi High Court · (2010) 09 DEL CK 0169
Penal Code, 1860 (IPC) — Section 302
High Courts14 Sept 2010Dismissed
Smt. Sneh Prabha Bansal and Shri Sita Ram Bansal Vs Life Insurance Corporation of India
Delhi High Court · (2010) 09 DEL CK 0139
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151, 34Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 2010Dismissed
Rainbow Travels and Mr. Rajesh Thakur Proprietor Vs New High Flying Travels Pvt. Ltd.
Delhi High Court · (2010) 09 DEL CK 0138
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(1), Order 16 Rule 1(2), Order 16 Rule 1(3), Order 16 Rule 1AConstitution of India, 1950 — Article 227
High Courts14 Sept 2010
Siddharth Tomar and Others Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2010) 172 DLT 82 : (2010) 6 SLR 372
Guru Gobind Singh Indraprastha University Act, 1998 — Section 18(1), 26(1), 26(2), 27(2), 42(1)
High Courts14 Sept 2010Allowed
Ravi Sood and Another Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0098
High Courts14 Sept 2010
Prabhash Verma @ Kuku Vs Anil Bansal and Another
Delhi High Court · (2010) 09 DEL CK 0086
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 7 Rule 11, 151Court Fees Act, 1870 — Section 7
High Courts14 Sept 2010Dismissed
Sarabjit Prakash and Another Vs Udyajit Prakash and Others
Delhi High Court · (2010) 172 DLT 707
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts14 Sept 2010
Marubeni India Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 236 CTR 234 : (2010) 328 ITR 306 : (2010) 4 LLJ 234 : (2010) 195 TAXMAN 76
Income Tax Act, 1922 — Section 33(4)Income Tax Act, 1961 — Section 201, 201(1), 201(1A), 254, 254(1)
High Courts14 Sept 2010Allowed
Vikram Yadav Vs State NCT of Delhi
Delhi High Court · (2010) 09 DEL CK 0066
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Sept 2010Allowed
Sep. Rohitash Kumar Vs Chief of Army Staff and Others
Delhi High Court · (2010) 09 DEL CK 0064
Army Act, 1950 — Section 164(2), 63
High Courts14 Sept 2010Allowed
Shell Brands International Ag. and Another Vs Mr. Pradeep Jain
Delhi High Court · (2010) 09 DEL CK 0052
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts14 Sept 2010Dismissed
Rajinder Singh Vs Govt. of Delhi and Others
Delhi High Court · (2010) 09 DEL CK 0044
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 86
High Courts14 Sept 2010Allowed
D.K. Pandey Vs State and Another
Delhi High Court · (2010) 09 DEL CK 0036
Penal Code, 1860 (IPC) — Section 499, 500
High Courts14 Sept 2010Dismissed
The Commissioner of Income Tax Vs Karan Bihari Thapar
Delhi High Court · (2010) 236 CTR 22 : (2010) 6 ILR Delhi 761 : (2011) 335 ITR 541
Income Tax Act, 1922 — Section 4BIncome Tax Act, 1961 — Section 148, 260A, 6(1), 6(6)