High Courts16 Sept 2010Allowed
Shyam Lal Vs Union of India (UOI) and Ors
Delhi High Court · (2010) 09 DEL CK 0147
Civil Procedure Code, 1908 (CPC) — Section 86, 86(3)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,532 of 6,586
High Courts16 Sept 2010Allowed
Union of India (UOI) Vs Victor Nnamdi Okpo
Delhi High Court · (2010) 09 DEL CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28, 50, 51
High Courts16 Sept 2010Dismissed
Sh. Vinay Singh Vs Mrs. Rinku Gupta and Mr. Harsh Kumar
Delhi High Court · (2010) 09 DEL CK 0141
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 10, 148Constitution of India, 1950 — Article 227
High Courts16 Sept 2010
Sh. Bhagmal and Others Vs Gaon Sabha Aya Nagar and Others
Delhi High Court · (2010) 09 DEL CK 0089
Delhi Land Reforms Act, 1954 — Section 84, 85, 86A
High Courts16 Sept 2010
Projects and Equipments Corporation of India Ltd. Vs Airtech Private Ltd.
Delhi High Court · (2010) 119 DRJ 17
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts15 Sept 2010
O.P. Tomar and Others Vs State of Delhi thru CBI
Delhi High Court · (2010) 09 DEL CK 0430
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts15 Sept 2010
Radhey Shyam Vs State thru CBI
Delhi High Court · (2010) 173 DLT 122
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts15 Sept 2010
Sudhir Mehta and Others Vs CBI
Delhi High Court · (2010) 09 DEL CK 0428
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts15 Sept 2010
Mahendra Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0425
Administrative Tribunals Act, 1985 — Section 21
High Courts15 Sept 2010
Ahmed Sayeed and Others Vs State of Delhi thru. CBI
Delhi High Court · (2010) 09 DEL CK 0418
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 243(1), 34, 397, 482
High Courts15 Sept 2010Dismissed
Suresh Kumar Vs Union of India (UOI) and Another
Delhi High Court · (2010) 09 DEL CK 0356
Land Acquisition Act, 1894 — Section 18, 4
High Courts15 Sept 2010Dismissed
Chander Bhan Vs Union of India (UOI) and Another
Delhi High Court · (2010) 09 DEL CK 0355
Land Acquisition Act, 1894 — Section 18, 4
High Courts15 Sept 2010Dismissed
MCD Vs Rani Arya
Delhi High Court · (2011) 1 AD 349
Delhi Municipal Corporation Act, 1957 — Section 164
High Courts15 Sept 2010
Shambhu Mishra Vs Airport Authority of India Ltd. and Others
Delhi High Court · (2011) 2 LLJ 488 : (2011) LLR 90
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 2010
State Vs Neeraj Sharma
Delhi High Court · (2010) 09 DEL CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173Penal Code, 1860 (IPC) — Section 482, 506
High Courts15 Sept 2010Dismissed
Rakesh Likhar Vs Indian Nursing Council and Another
Delhi High Court · (2010) 09 DEL CK 0229
Constitution of India, 1950 — Article 21, 226, 227, 47
High Courts15 Sept 2010
Hari Singh Vs State
Delhi High Court · (2011) 177 DLT 426 : (2011) 5 RCR(Criminal) 226
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Penal Code, 1860 (IPC) — Section 302, 404
High Courts15 Sept 2010
Jitender Pal Singh Vs CBI
Delhi High Court · (2010) 09 DEL CK 0182
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 243(1), 317, 397, 397(1), 482
High Courts15 Sept 2010
Ashok Kumar Singhal Vs State CBI
Delhi High Court · (2010) 09 DEL CK 0158
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 243(1), 317, 34, 397, 397(1)