High Courts20 Sept 2010Dismissed
The Secretary (Education) Vs Sh. Puran Singh Khatkar and Another
Delhi High Court · (2010) 09 DEL CK 0289
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,530 of 6,586
High Courts20 Sept 2010Dismissed
ESS AAR Universal Pvt. Ltd. and Others Vs Shri Girish Mehra
Delhi High Court · (2010) 09 DEL CK 0285
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17, Order 7 Rule 11, 11Contract Act, 1872 — Section 128Limitation Act, 1963 — Article 54, 55, 14, 18, 20
High Courts20 Sept 2010Dismissed
Commissioner of Income Tax Vs R.P. Singh and Co. Pvt. Ltd.
Delhi High Court · (2012) 340 ITR 217
Income Tax Act, 1961 — Section 269SS, 271D, 68
High Courts20 Sept 2010Allowed
ADIL and Others Vs State and Another
Delhi High Court · (2011) 1 Crimes 1 : (2010) 2 DMC 861 : (2010) 119 DRJ 297
Protection of Women From Domestic Violence Act, 2005 — Section 12, 2, 23
High Courts20 Sept 2010Allowed
Standard Chartered Bank Vs Directorate of Enforcement
Delhi High Court · (2010) 172 DLT 547 : (2010) 104 SCL 159
Foreign Exchange (Amendment) Act, 1999 — Section 19Foreign Exchange Regulation Act, 1973 — Section 49, 6(4), 6(5), 68, 73(3)
High Courts20 Sept 2010Dismissed
Neeraj Kumar and Another Vs Commissioner of Central Excise
Delhi High Court · (2010) 09 DEL CK 0259
Central Excise Rules, 2002 — Rule 11(1), 11(7), 25(1)Central Excises and Salt Act, 1944 — Section 40Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts20 Sept 2010Dismissed
Commissioner of Income Tax Vs Moorti Devi
Delhi High Court · (2010) 09 DEL CK 0230
Income Tax Act, 1961 — Section 132, 260A, 271(1)
High Courts20 Sept 2010Dismissed
Lalit Kumar @ Sonu Vs State of NCT of Delhi
Delhi High Court · (2010) 09 DEL CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 114, 8, 9Penal Code, 1860 (IPC) — Section 161, 376
High Courts20 Sept 2010Dismissed
Mange Ram Vs Delhi Development Authorities and Others
Delhi High Court · (2010) 120 DRJ 45
Constitution of India, 1950 — Article 14, 226
High Courts20 Sept 2010Allowed
Lajpat Rai Sobti Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2011) 1 AD 279 : (2011) 121 DRJ 106
Constitution of India, 1950 — Article 226Delhi Electricity Reform (Transfer Scheme) Rules, 2001 — Rule 3
High Courts20 Sept 2010
Govt. of NCT of Delhi and Others Vs Naresh Kumar
Delhi High Court · (2010) 173 DLT 563 : (2011) 1 ILR Delhi 132
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1), 5(2)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Sept 2010
Commissioner of Income Tax Vs Jaipur Golden Transport Co. (Regd.)
Delhi High Court · (2011) 201 TAXMAN 151
Income Tax Act, 1961 — Section 142(2A), 145, 260A, 68
High Courts20 Sept 2010Dismissed
Sh. Satish Chand Kapoor (deceased) through LR''s. Vs The Financial Commissioner and Another
Delhi High Court · (2010) 09 DEL CK 0081
Delhi Land Reforms Act, 1954 — Section 43, 67, 85
High Courts20 Sept 2010Dismissed
BSNL and Others Vs Shushil Kumar
Delhi High Court · (2010) 09 DEL CK 0069
High Courts20 Sept 2010
Sh. Anil Kumar Sanghi and Another Vs Sh. Hari Kishan Sanghi and Others
Delhi High Court · (2010) 09 DEL CK 0035
Civil Procedure Code Amendment Act, 1976 — Order 14 Rule 2Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 7 Rule 11Companies Act, 1956 — Section 155
High Courts20 Sept 2010
Vice Admiral S. Jain (Retd.) and Others Vs MCD and Another
Delhi High Court · (2010) 09 DEL CK 0008
High Courts17 Sept 2010
Bhim Singh Vs Tehsildar (Narela) and Others
Delhi High Court · (2010) 09 DEL CK 0427
Delhi Land Revenue Act, 1954 — Section 26
High Courts17 Sept 2010Dismissed
Raju @ Somnath Vs The State (NCET of Delhi)
Delhi High Court · (2010) 09 DEL CK 0353
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 328, 34, 379
High Courts17 Sept 2010Dismissed
Director General of Central Excise Intelligence Vs Murarilal Harishchandra Jaiswal Pvt. Ltd. and Others
Delhi High Court · (2010) 172 DLT 593 : (2013) 291 ELT 484
Central Excises and Salt Act, 1944 — Section 11, 11A, 11AB, 11BB(1), 31Constitution of India, 1950 — Article 136, 226, 227Income Tax Act, 1961 — Section 245C