High Courts22 Sept 2010Allowed
Bhartiya International Ltd. Vs Amar Singh and Another
Delhi High Court · (2010) 09 DEL CK 0316
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25, 25B, 25F, 25S
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,528 of 6,586
High Courts22 Sept 2010Disposed Off
Anil Kumar Gupta Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2010) 09 DEL CK 0249
High Courts22 Sept 2010Dismissed
Shri Anil Goyal Vs Smt. Anupama Goyal
Delhi High Court · (2010) 09 DEL CK 0233
Hindu Marriage Act, 1955 — Section 24
High Courts22 Sept 2010Dismissed
Vinod Kumar Kanojia Vs Union of India (UOI) and Others
Delhi High Court · AIR 2011 Delhi 73 : (2011) 1 ILR Delhi 151
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts22 Sept 2010Dismissed
Mohd. Asif Vs The State and Another
Delhi High Court · (2010) 09 DEL CK 0225
Succession Act, 1925 — Section 384
High Courts22 Sept 2010
Director of Income Tax Vs Snc Lavalin International Inc.
Delhi High Court · (2011) 332 ITR 314 : (2011) 199 TAXMAN 247
Income Tax Act, 1961 — Section 115A, 234B, 9(1)
High Courts22 Sept 2010Dismissed
Pradesh Bera @ Pinto Bera, Sanjay and Gooju @ Fozu and Abdul Latif Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Evidence Act, 1872 — Section 106, 114, 24, 25, 26Penal Code, 1860 (IPC) — Section 302, 376, 404, 410, 411
High Courts22 Sept 2010
Artlife Wellness Products Pvt. Ltd. Vs Dr. (Mrs.) Nirmala Taneja and Another
Delhi High Court · (2010) 09 DEL CK 0199
Transfer of Property Act, 1882 — Section 107
High Courts22 Sept 2010Allowed
University of Delhi Vs Bombay Patel Welfare Society
Delhi High Court · (2010) 09 DEL CK 0154
Constitution of India, 1950 — Article 30(1)Delhi Rent Control Act, 1958 — Section 3, 4, 6, 9Delhi University Act, 1922 — Section 4, 5
High Courts22 Sept 2010Dismissed
Insp. (M) S.S. Panwar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0116
High Courts22 Sept 2010
Sh. C. Balakrishnan through LRs. Vs Union of India (UOI) and Another
Delhi High Court · (2010) 09 DEL CK 0115
Constitution of India, 1950 — Article 21, 226, 227
High Courts22 Sept 2010Allowed
Sanjeev Majoo and Others Vs State Govt. of NCT of Delhi
Delhi High Court · (2010) 119 DRJ 64
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 188, 468, 482Penal Code, 1860 (IPC) — Section 34, 4, 406, 498A
High Courts22 Sept 2010Allowed
Joginder Vs State NCT of Delhi and Another Usha Vs State and Others
Delhi High Court · (2010) 119 DRJ 349
High Courts22 Sept 2010
Dr. Anil seth Vs Delhi Commission for Women and Others
Delhi High Court · (2010) 119 DRJ 87
Criminal Procedure Code, 1973 (CrPC) — Section 125Delhi Commission for Women Act, 1994 — Section 10(1), 10(3), 17, 17(2), 3(2)National Commission for Women Act, 1990 — Section 10
High Courts21 Sept 2010Allowed
Lalit Garg and Others Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0420
Penal Code, 1860 (IPC) — Section 120B, 34, 415, 418, 420
High Courts21 Sept 2010Dismissed
Pawan Kumar Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 09 DEL CK 0419
Penal Code, 1860 (IPC) — Section 392, 397
High Courts21 Sept 2010Dismissed
Ghanshyam Dass Vs C.B.I. and Others
Delhi High Court · (2010) 09 DEL CK 0412
High Courts21 Sept 2010Dismissed
Gopi Chand and Others Vs Employees State Insurance Corp.
Delhi High Court · (2010) 172 DLT 565 : (2011) 128 FLR 78 : (2011) 121 FLR 78 : (2011) 2 LLJ 426
Employees State Insurance Act, 1948 — Section 45A, 75, 82Evidence Act, 1872 — Section 101, 103
High Courts21 Sept 2010Allowed
Employees'' State Insurance Corp. Vs Sea Hawk Cargo Carriers Pvt. Ltd.
Delhi High Court · (2010) 172 DLT 505 : (2011) 128 FLR 82 : (2011) 2 LLJ 31
Delhi Shops and Establishments Act, 1954 — Section 2(27)Employees State Insurance Act, 1948 — Section 1(4), 1(5), 2(12), 2(9), 75
High Courts21 Sept 2010Dismissed
S.I. Rajeshwar Aggarwal Vs Commissioner of Police and Others
Delhi High Court · (2010) 09 DEL CK 0409
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16, 8