COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,527 of 6,586

High Courts24 Sept 2010Dismissed

Supriya Pharmaceuticals Ltd. Vs Ramesh Dugar and Others

Delhi High Court · (2010) 09 DEL CK 0017

Constitution of India, 1950 — Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(2), 17(3), 18, 18(2), 18(2)(1)

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High Courts23 Sept 2010Dismissed

Bhajan Singh Vs The State (Govt. of NCT of Delhi)

Delhi High Court · (2010) 09 DEL CK 0391

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts23 Sept 2010

Dharmendra Kr. Lila Vs Registrar of Companies

Delhi High Court · (2011) 161 CompCas 301 : (2011) 1 ILR Delhi 158 : (2010) 104 SCL 275

Companies Act, 1956 — Section 62, 63, 68Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts23 Sept 2010

Shubhnit Hans Vs Guru Gobind Singh Indraprastha University and Another

Delhi High Court · (2010) 09 DEL CK 0389

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High Courts23 Sept 2010Dismissed

Sh. Surinder Singh Vs Sh. Jasbir Singh

Delhi High Court · (2010) 172 DLT 611 : (2011) 1 RCR(Rent) 70

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)

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High Courts23 Sept 2010Allowed

Ganesh Polytex Ltd. and Others Vs Union of India (UOI) and Others

Delhi High Court · (2010) 260 LLJ 362

Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 49(3)Foreign Exchange Regulation Act, 1973 — Section 18, 18(1), 18(2), 18(3), 51

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High Courts23 Sept 2010Dismissed

CIT Vs Sikka Overseas P. Ltd.

Delhi High Court · (2011) 197 TAXMAN 167

Income Tax Act, 1961 — Section 254(2), 260(A)

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High Courts23 Sept 2010Dismissed

Deepak Kumar Vs Union of India (UOI) and Others

Delhi High Court · (2010) 09 DEL CK 0242

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High Courts23 Sept 2010Allowed

Mrs. Jamuna Moorjani Vs State

Delhi High Court · (2010) 09 DEL CK 0238

Succession Act, 1925 — Section 234, 281

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High Courts23 Sept 2010Dismissed

Commissioner of Income Tax Vs Sikka Overseas (P.) Ltd.

Delhi High Court · (2010) 328 ITR 641

Income Tax Act, 1961 — Section 254(2), 260A

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High Courts23 Sept 2010Dismissed

Mohd. Mubarak Vs Mohd. Azam

Delhi High Court · (2010) 09 DEL CK 0170

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High Courts23 Sept 2010

The Commissioner of Income Tax-V Vs Perot Systems TSI (India) Ltd.

Delhi High Court · (2012) 349 ITR 563 : (2011) 199 TAXMAN 119

Income Tax Act, 1961 — Section 10A

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High Courts23 Sept 2010Dismissed

Shree Raj Travels and Tours Ltd. and Others Vs Destination of the World (Subcontinent) Private Limited

Delhi High Court · (2010) 4 BC 494 : (2011) 166 CompCas 26 : (2010) 119 DRJ 75 : (2010) 104 SCL 127

Companies (Court) Rules, 1959 — Rule 4(4)Companies Act, 1956 — Section 262, 291, 292A, 293A(2), 297(4)Criminal Procedure Code, 1973 (CrPC) — Section 251

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High Courts23 Sept 2010Dismissed

M.K. Ahuja Vs Syndicate Bank

Delhi High Court · (2011) 1 LLJ 325

Constitution of India, 1950 — Article 226, 227

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High Courts23 Sept 2010Allowed

Sh. Ravinder Singh Sandhu Vs Smt. Ravneet Kaur Sandhu, Sh. Harbhajan Singh Paintal, Smt. Darshan Kaur Paintal and Sh. Prabhleen Singh Paintal

Delhi High Court · (2010) 119 DRJ 643

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, 151Hindu Marriage Act, 1955 — Section 13(1A)Protection of Women From Domestic Violence Act, 2005 — Section 17

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High Courts22 Sept 2010Dismissed