High Courts17 Sept 2010Dismissed
Jyoti Goswami Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0348
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,531 of 6,586
High Courts17 Sept 2010Dismissed
Sh. Ganpat Ram Vs Union of India (UOI) and The Estate Officer, Central Public Works Department
Delhi High Court · (2010) 172 DLT 657
Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 9
High Courts17 Sept 2010Dismissed
Mohd. Rehmatullah Vs State (NCT) of Delhi and Others
Delhi High Court · (2010) 09 DEL CK 0325
Constitution of India, 1950 — Article 226
High Courts17 Sept 2010Dismissed
The Commissioner of Income Tax Vs Flawless Holding and Industries Ltd.
Delhi High Court · (2010) 09 DEL CK 0324
Income Tax Act, 1961 — Section 260A
High Courts17 Sept 2010Dismissed
The Commissioner of Income Tax Vs Epicurean Hospitality Services
Delhi High Court · (2010) 09 DEL CK 0269
Income Tax Act, 1961 — Section 260A, 68
High Courts17 Sept 2010Dismissed
Morgan Tectronics Ltd. Vs State and Another
Delhi High Court · (2010) 09 DEL CK 0204
Constitution of India, 1950 — Article 226, 227Foreign Exchange Regulation Act, 1973 — Section 13, 18(1), 18A, 19(1), 44(2)Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts17 Sept 2010
Karan Singh Yadav Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0203
Central Excise Rules, 1944 — Rule 173(Q)(1), 173B, 173F(3), 173G(1), 173G(2)Central Excises and Salt Act, 1944 — Section 11A(1), 2, 3, 6Constitution of India, 1950 — Article 14, 16, 16(1), 162, 19(1)
High Courts17 Sept 2010Allowed
S.S.P. Buildcon P. Ltd. Vs M.C.D. and Another
Delhi High Court · (2010) 173 DLT 354 : (2010) 119 DRJ 57 : (2011) 6 RCR(Civil) 1559
Land Acquisition Act, 1894 — Section 4, 6
High Courts17 Sept 2010Allowed
Padam Chand and Another Vs Lakshmi Devi (since deceased) through L.Rs. and Others Phool Chand Jain Vs Padam Chand Jain and and Another
Delhi High Court · (2010) 173 DLT 604 : (2011) 1 RCR(Rent) 39
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 41 Rule 27, 41Delhi Rent Control Act, 1958 — Section 14, 14(1)Penal Code, 1860 (IPC) — Section 380, 448
High Courts17 Sept 2010Dismissed
The Commissioner of Income Tax Vs Insilco Ltd.
Delhi High Court · (2010) 09 DEL CK 0051
Income Tax Act, 1961 — Section 115JA, 260A, 271(1)
High Courts16 Sept 2010Dismissed
Lakhminder Singh Brar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 173 DLT 421 : (2010) 127 FLR 1077
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16Central Civil Services (Pension) Rules, 1972 — Rule 69, 69(1), 69(2), 9, 9(1)Constitution of India, 1950 — Article 226
High Courts16 Sept 2010Allowed
Sanjeev Kumar Sharma and Others Vs State and Others
Delhi High Court · (2010) 119 DRJ 69
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 482
High Courts16 Sept 2010Dismissed
Union of India (UOI) Vs Dr. Lakshman Das and Another Dr. Lakshman Das Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0361
High Courts16 Sept 2010Dismissed
Mr. Ashok Aggarwal and Om Ram Dharam Kanta Vs Smt. Reena Aggarwal and Others
Delhi High Court · (2010) 172 DLT 710
Constitution of India, 1950 — Article 227
High Courts16 Sept 2010Allowed
Commissioner, NVS Vs Rinku Sharma
Delhi High Court · (2010) 09 DEL CK 0326
High Courts16 Sept 2010
Monisha Gupta Vs State and Another
Delhi High Court · (2010) 09 DEL CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 102Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 468
High Courts16 Sept 2010Dismissed
The Commissioner of Income Tax Vs Meriton Towers Pvt. Ltd.
Delhi High Court · (2010) 09 DEL CK 0268
Income Tax Act, 1961 — Section 260A, 68
High Courts16 Sept 2010Dismissed
The Commissioner of Income Tax Vs IRIS Computers Ltd.
Delhi High Court · (2010) 09 DEL CK 0267
Income Tax Act, 1961 — Section 131, 260A, 68
High Courts16 Sept 2010Dismissed
Pominder Kumar Chhabra Vs The State
Delhi High Court · (2010) 6 ILR Delhi 793
Criminal Procedure Code, 1973 (CrPC) — Section 313, 395, 397, 401Penal Code, 1860 (IPC) — Section 34, 406, 498A