COURT ARCHIVE

Delhi High Court judgments

1,34,092 judgments · page 4,518 of 6,705

High Courts25 Mar 2011

Azad Vs Barun Brahamachari and Others

Delhi High Court · (2011) ACJ 1522 : AIR 2011 Delhi 252 : (2011) 178 DLT 597 : (2012) 127 DRJ 354 : (2011) 3 TAC 398

Penal Code, 1860 (IPC) — Section 279, 338Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2

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High Courts25 Mar 2011Dismissed

Delhi State Bharat Scouts and Guides Vs Land and Development and Others

Delhi High Court · (2011) 03 DEL CK 0081

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High Courts25 Mar 2011

The Commissioner of Income Tax Vs Three Dee Exim Pvt. Ltd.

Delhi High Court · (2011) 179 DLT 39 : (2011) 5 ILR Delhi 534 : (2012) 209 TAXMAN 116

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19AGeneral Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 139, 142(1), 143, 143(2), 147

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High Courts25 Mar 2011Dismissed

Urmila Punera and Another Vs Union of India (UOI) and Others

Delhi High Court · (2011) 5 ILR Delhi 529

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9

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High Courts25 Mar 2011Dismissed

Jeevan Diesels and Electricals Ltd. Vs Jasbir Singh Chadha (HUF) and Another

Delhi High Court · (2012) 1 CivCC 159 : (2011) 183 DLT 712 : (2011) 182 DLT 402 : (2011) 4 RCR(Civil) 824 : (2011) 4 RCR(Civil) 824 : (2011) 2 RCR(Rent) 394 : (2011) 2 RCR(Rent) 394

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 7, 96Transfer of Property Act, 1882 — Section 106

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High Courts25 Mar 2011

Tarsem Lal Verma Vs The State (Govt. of NCT)

Delhi High Court · (2011) 3 AD 633

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5, 5(2)

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High Courts24 Mar 2011Allowed

Morgan Securities and Credits Pvt. Ltd. Vs B.K. Modi

Delhi High Court · (2011) 03 DEL CK 0396

Arbitration and Conciliation Act, 1996 — Section 34, 37Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(1), 60(1)

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High Courts24 Mar 2011Allowed

M. Meena Kumari Vs Union of India (UOI) and Others

Delhi High Court · (2011) 03 DEL CK 0353

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High Courts24 Mar 2011Allowed

Sanjay and Others Vs State

Delhi High Court · (2012) 2 AD 356

Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts24 Mar 2011Dismissed

Meenu Devi and Others Vs Sudesh Kumar and Others Rajesh Kumar Vs Meenu Devi and Others

Delhi High Court · (2012) ACJ 2154

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts24 Mar 2011Allowed

Jay Shree Tea and Industries Ltd. Vs Union of India (UOI)

Delhi High Court · (2011) 03 DEL CK 0329

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 73, 76, 78, 78B

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High Courts24 Mar 2011Dismissed

Sh. Pavinder Pal Singh and Another Vs Sh. Ranjit Singh Soni

Delhi High Court · (2011) 03 DEL CK 0109

Evidence Act, 1872 — Section 115Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 7

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High Courts23 Mar 2011Dismissed

Director General Of Income Tax (ADMN.) and Another Vs Board for Industrial and Financial Reconstruction, New Delhi and Others

Delhi High Court · (2012) 171 CompCas 147 : (2012) 2 CompLJ 176

Companies Act, 1956 — Section 22Constitution of India, 1950 — Article 226Financial Regulations, 1987 — Regulation 19

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High Courts23 Mar 2011Dismissed

Association of National Board Accredited Institutions and Others Vs Union of India (UOI) and Another

Delhi High Court · (2011) 178 DLT 322 : (2011) 123 DRJ 324

Constitution of India, 1950 — Article 14, 19(1), 19(6), 26, 30

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High Courts23 Mar 2011Dismissed

Baba Virsa Singh Foundation Vs Gaon Sabha and Another

Delhi High Court · (2011) 03 DEL CK 0510

Delhi Land Reforms Act, 1954 — Section 187, 86A, 87

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High Courts23 Mar 2011Dismissed

Unico Leasing Ltd. and Others Vs UCO Bank

Delhi High Court · (2011) 03 DEL CK 0470

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7

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High Courts23 Mar 2011Allowed

Shri Mohar Singh Vs Richa and Company

Delhi High Court · (2011) 03 DEL CK 0455

Factories Act, 1948 — Section 51Industrial Disputes Act, 1947 — Section 33, 33(1), 33(2), 33A

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High Courts23 Mar 2011Dismissed

Poonam Sharma Vs Union of India (UOI) and Others

Delhi High Court · (2011) 3 ILR Delhi 739

Central Civil Services (Conduct) Rules, 1964 — Rule 23, 3(1)Central Reserve Police Force Act, 1949 — Section 11, 11(1)Central Reserve Police Force Rules, 1955 — Rule 102, 27

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High Courts23 Mar 2011Dismissed

Commissioner of Income Tax Vs Oswal Chemical and Fertilisers Ltd.

Delhi High Court · (2011) 200 TAXMAN 170

Income Tax Act, 1961 — Section 143(3), 148, 250(4), 80IA

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High Courts23 Mar 2011Dismissed

Gauhar Hussain Vs Ms. Mumtaz Ara

Delhi High Court · (2011) 03 DEL CK 0335

Criminal Procedure Code, 1973 (CrPC) — Section 125, 340

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