High Courts25 Mar 2011
The Commissioner of Income Tax Vs Mittal Consul and Co.
Delhi High Court · (2011) 241 CTR 427 : (2011) 333 ITR 163
Income Tax Act, 1922 — Section 68
COURT ARCHIVE
Delhi High Court judgments
1,34,092 judgments · page 4,517 of 6,705
High Courts25 Mar 2011Disposed Off
Ram Rattan Vs State
Delhi High Court · (2011) 3 AD 529
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 376, 506Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts25 Mar 2011Dismissed
Bhagwan Mahavir Education Society (Regd.) and Another Vs DDA and Others
Delhi High Court · (2011) 03 DEL CK 0504
Constitution of India, 1950 — Article 166(1), 21, 41Delhi Development Act, 1957 — Section 2, 22, 22(3), 56, 56(2)Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 20, 3, 33, 4, 4(1)
High Courts25 Mar 2011
Jasminder Kaur and Others Vs National Insurance Company Ltd. and Others
Delhi High Court · (2011) 03 DEL CK 0499
High Courts25 Mar 2011Dismissed
Shri. B.D. Dobhal (deceased) through his Legal Heirs Vs Tibbia College Board and Another
Delhi High Court · (2011) 03 DEL CK 0472
Delhi University Act, 1922 — Section 2Delhi University Ordinances — Ordinance 18, Ordinance 9Delhi University Rules — Rule 9
High Courts25 Mar 2011
Bhupinder Singh Sikka Vs C.B.I.
Delhi High Court · (2011) 03 DEL CK 0463
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 342Evidence Act, 1872 — Section 114, 4, 56, 57, 58
High Courts25 Mar 2011Dismissed
Union of India (UOI) and Others Vs Jugeshwar Dhrva
Delhi High Court · (2011) 123 DRJ 529 : (2011) 5 ILR Delhi 107
Constitution of India, 1950 — Article 226
High Courts25 Mar 2011Dismissed
Dooars Transport Ltd Vs Pran Kapoor
Delhi High Court · (2011) 03 DEL CK 0448
Carriers Act, 1865 — Section 10
High Courts25 Mar 2011Dismissed
Sh. Shukar Harijan Vs Smt. Sushila Devi
Delhi High Court · (2011) 03 DEL CK 0405
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts25 Mar 2011Allowed
Shakuntala Vs State
Delhi High Court · (2011) 4 AD 3 : (2011) 185 DLT 435 : (2011) 2 JCC 1001
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 173, 213, 215, 216, 217Evidence Act, 1872 — Section 27, 63, 65, 74
High Courts25 Mar 2011
Commissioner of Income Tax Vs Eli Lilly and Co. India Pvt. Ltd.
Delhi High Court · (2011) 5 AD 210 : (2011) 334 ITR 186
Income Tax Act, 1961 — Section 115JA, 143(1), 154, 164JA(2)
High Courts25 Mar 2011Dismissed
Const. Tanveer Ahmed Khan and Another Vs Union of India (UOI) and Others
Delhi High Court · (2011) 03 DEL CK 0361
Border Security Force Act, 1968 — Section 40Border Security Force Rules, 1969 — Rule 48(3), 65, 66, 66(3), 67
High Courts25 Mar 2011Dismissed
Sachin Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 178 DLT 587 : (2012) 2 SLJ 396
Border Security Force Act, 1968 — Section 42Penal Code, 1860 (IPC) — Section 309
High Courts25 Mar 2011
Bablu Das Vs Mgt. of P.R. Electricals and Another
Delhi High Court · (2011) 03 DEL CK 0357
High Courts25 Mar 2011Dismissed
Commissioner of Income Tax Vs Pepsico India Holdings Pvt. Ltd.
Delhi High Court · (2011) 5 AD 435 : (2011) 334 ITR 404 : (2012) 205 TAXMAN 54
Income Tax Act, 1961 — Section 143(1)
High Courts25 Mar 2011Allowed
Delhi Cantonment Board Vs Sh. Balwan Singh
Delhi High Court · (2011) 03 DEL CK 0273
Central Civil Services (Pension) Rules, 1972 — Rule 26(4)Industrial Disputes Act, 1947 — Section 17B
High Courts25 Mar 2011Dismissed
Rajender Pal Singh Vs Union of India (UOI) and Another
Delhi High Court · (2011) 03 DEL CK 0272
High Courts25 Mar 2011Allowed
Dr. Stya Paul Vs The State and Others
Delhi High Court · (2011) 03 DEL CK 0248
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 32 Rule 15, Order 32 Rule 3, Order 7 Rule 1Succession Act, 1925 — Section 218, 247, 278
High Courts25 Mar 2011Allowed
Pardeep @ Sonu Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2011) 3 AD 735 : (2011) 2 JCC 1031
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 391Penal Code, 1860 (IPC) — Section 376, 376(2), 506
High Courts25 Mar 2011
Bata India Ltd. Vs Atma Ram Builders (P) Ltd.
Delhi High Court · (2011) 03 DEL CK 0238
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96