COURT ARCHIVE

Delhi High Court judgments

1,34,096 judgments · page 4,516 of 6,705

High Courts28 Mar 2011Dismissed

Ashoka Industries (India) Vs Shri Rajinder Pershad Sharma

Delhi High Court · (2011) 03 DEL CK 0404

Arbitration Act, 1940 — Section 15, 17, 31, 31(2), 32Arbitration and Conciliation Act, 1996 — Section 85Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts28 Mar 2011Dismissed

Tunda Ram Dagar Vs State

Delhi High Court · (2011) 03 DEL CK 0392

Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 313Penal Code, 1860 (IPC) — Section 302

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High Courts28 Mar 2011Dismissed

Bimla Kumari Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2011) 03 DEL CK 0372

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High Courts28 Mar 2011Dismissed

The Commissioner of Income Tax-XVII Aayakar Bhawan Vs Cadbury India Limited

Delhi High Court · (2011) 03 DEL CK 0369

Income Tax Act, 1961 — Section 133A, 194, 194C, 201(1), 201(1A)

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High Courts28 Mar 2011Dismissed

Mamta and Others Vs Union of India (UOI)

Delhi High Court · (2012) ACJ 859 : AIR 2011 Delhi 118

Railway Claims Tribunal Act, 1987 — Section 16

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High Courts28 Mar 2011

Council of the Institute of Chartered Accountants of India Vs Shri Manoj Kumar Sachdeva and Another

Delhi High Court · (2011) 178 DLT 657 : (2011) 5 RCR(Civil) 766 : (2011) 199 TAXMAN 64

Chartered Accountants Act, 1949 — Section 21, 21(5), 22Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts28 Mar 2011Dismissed

Kesoram Industries Limited and Others Vs Allahabad Bank and Others

Delhi High Court · (2011) 03 DEL CK 0327

Constitution of India, 1950 — Article 226

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High Courts28 Mar 2011Allowed

Harvinder Kaur and Others Vs Union of India (UOI)

Delhi High Court · (2012) ACJ 854 : AIR 2011 Delhi 115

Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123, 124A

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High Courts28 Mar 2011

Municipal Corporation of Delhi (MCD) Vs Naresh Kumar Gupta and Company Pvt. Ltd.

Delhi High Court · (2011) 2 ARBLR 390 : (2011) 123 DRJ 439

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts28 Mar 2011Allowed

Smt. Gyan Devi Garg Vs State and Others

Delhi High Court · (2011) 4 ILR Delhi 32

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High Courts28 Mar 2011

Super Cassettes Industries Vs Information Tv. Pvt. Ltd.

Delhi High Court · (2011) 03 DEL CK 0276

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High Courts28 Mar 2011

Shri Rameshwar Singh Tanwar and Others Vs Union of India (UOI) and Others

Delhi High Court · (2011) 03 DEL CK 0231

Land Acquisition Act, 1894 — Section 18, 30, 31, 4, 54

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High Courts28 Mar 2011

Sunil Kumar Vs The State (N.C.T. of Delhi)

Delhi High Court · (2011) 03 DEL CK 0218

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 489A, 489C, 489DTerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3, 4, 6

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High Courts28 Mar 2011Dismissed