High Courts05 Apr 2011
Mahinder Singh and Another Vs State
Delhi High Court · (2011) 04 DEL CK 0109
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 50, 50(1)
COURT ARCHIVE
Delhi High Court judgments
1,34,208 judgments · page 4,514 of 6,711
High Courts05 Apr 2011Dismissed
Ram Avtar Suneet Kumar and Others Vs Shri Vinay Kumar and Another
Delhi High Court · (2011) 04 DEL CK 0097
Evidence Act, 1872 — Section 114, 67
High Courts05 Apr 2011Dismissed
R.N. Sharma Vs C.B.I.
Delhi High Court · (2011) 180 DLT 381
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 302, 482Evidence Act, 1872 — Section 43
High Courts05 Apr 2011Dismissed
Sh. Pushpender Vs Union of India (UOI) and Others
Delhi High Court · (2011) 04 DEL CK 0088
Recruitment (Amendment) Rules, 2005 — Rule 12
High Courts05 Apr 2011
Devyani International Limited Vs MCD
Delhi High Court · (2011) 04 DEL CK 0075
Delhi Municipal Corporation Act, 1957 — Section 345A
High Courts05 Apr 2011
Deepti Mandlaus Vs State (Govt. of NCT of Delhi) and Another
Delhi High Court · (2011) 5 AD 611 : (2011) 179 DLT 293 : (2011) 2 DMC 176 : (2012) 127 DRJ 332 : (2011) 6 ILR Delhi 453 : (2011) 2 JCC 1362
Constitution of India, 1950 — Article 21Guardians and Wards Act, 1890 — Section 7Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts05 Apr 2011Dismissed
Kamal Goods Carrier (Regd.) Vs MCD and Others
Delhi High Court · (2011) 123 DRJ 449
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 12, 36, 53A, 53A(2), 6Delhi Municipal Corporation Act, 1957 — Section 1(2), 2(10), 2(44), 2(57), 298
High Courts05 Apr 2011Dismissed
Bharat Vats Vs Garima Vats
Delhi High Court · (2011) 6 ILR Delhi 198
Guardians and Wards Act, 1890 — Section 25, 9
High Courts05 Apr 2011Dismissed
Management of Sunder Lal Jain Hospital Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2011) 04 DEL CK 0019
Industrial Disputes (Central) Rules, 1957 — Rule 61(4)Industrial Disputes Act, 1947 — Section 33(4)
High Courts05 Apr 2011Dismissed
Delhi Transport Corportion Vs Shri Khemchand
Delhi High Court · (2011) 04 DEL CK 0016
Central Civil Services (Pension) Rules, 1972 — Rule 26Gratuity Act, 1972 — Section 4
High Courts04 Apr 2011Allowed
Rocksmelt Company (India) Vs Ganga Automobiles Ltd.
Delhi High Court · (2011) 163 CompCas 561 : (2011) 2 CompLJ 425 : (2011) 107 SCL 146
High Courts04 Apr 2011Allowed
Delhi Transport Corporation Vs Shri Ramesh Chander
Delhi High Court · (2011) 179 DLT 263 : (2011) 123 DRJ 344 : (2011) 4 LLJ 361
Constitution of India, 1950 — Article 16, 226Industrial Disputes Act, 1947 — Section 33, 33(2), 33A
High Courts04 Apr 2011Dismissed
Savita Dutt Vs Union of India (UOI) and Others
Delhi High Court · (2011) 04 DEL CK 0359
Central Civil Services (Pension) Rules, 1972 — Rule 25Central Reserve Police Force Act, 1949 — Section 11, 11(1)
High Courts04 Apr 2011Dismissed
Syndicate Bank, Sadar Bazar Branch Vs Madhu Insulated Cable Co. (P) Ltd. and Others
Delhi High Court · (2011) 04 DEL CK 0351
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts04 Apr 2011Dismissed
Govt. of NCT of Delhi and Another Vs Mrs. Usha Anand and Others
Delhi High Court · (2011) 04 DEL CK 0348
Administrative Tribunals Act, 1985 — Section 21, 27Constitution of India, 1950 — Article 226
High Courts04 Apr 2011Dismissed
Shri Alok Kumar Das Vs Ms. Mamta and Others
Delhi High Court · (2011) 04 DEL CK 0337
Penal Code, 1860 (IPC) — Section 494
High Courts04 Apr 2011
Director of Income Tax (Exemptions) Vs Mool Chand Khairati Ram Trust
Delhi High Court · (2011) 7 AD 392 : (2011) 243 CTR 245 : (2011) 339 ITR 622 : (2011) 199 TAXMAN 1
Finance Act, 1972 — Section 12AGeneral Clauses Act, 1897 — Section 21Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 12AA(1)
High Courts04 Apr 2011Dismissed
Delhi State Industrial Development Corporation Ltd. Vs J.K. Synthetics Ltd.
Delhi High Court · (2011) 163 CompCas 412 : (2011) 3 CompLJ 712
Evidence Act, 1872 — Section 85Powers of Attorney Act, 1882 — Section 4