High Courts06 Apr 2011
Rajinder Prasad Vs GNCT of Delhi and Others
Delhi High Court · (2011) 04 DEL CK 0044
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Electricity Act, 2003 — Section 108
COURT ARCHIVE
Delhi High Court judgments
1,34,208 judgments · page 4,513 of 6,711
High Courts06 Apr 2011
G.E. Capital Transportation Financial Services Ltd. Vs Rajendra Parihar
Delhi High Court · (2011) 04 DEL CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Apr 2011
Suraj Prakash (Deceased) Vs Usha Rani and Others
Delhi High Court · (2011) 182 DLT 337 : (2011) 123 DRJ 497
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114, 50, 68Succession Act, 1925 — Section 63
High Courts06 Apr 2011
Pratap Singh and Others Vs Food Corporation of India
Delhi High Court · (2011) 04 DEL CK 0003
Constitution of India, 1950 — Article 12
High Courts05 Apr 2011Dismissed
Union of India (UOI) and Others Vs Gopal Saran and Another
Delhi High Court · (2011) 04 DEL CK 0357
Limitation Act, 1963 — Section 5
High Courts05 Apr 2011
Geetu Lakhpat and Another Vs Jaipal
Delhi High Court · (2011) 181 DLT 4
Civil Procedure Code, 1908 (CPC) — Section 96Usurious Loans Act, 1918 — Section 3
High Courts05 Apr 2011Allowed
Ganesh Kumar Sharma Vs State and Another
Delhi High Court · (2011) 04 DEL CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 150, 482
High Courts05 Apr 2011
Lalit Kumar @ Sonu Vs State of (NCT) Delhi
Delhi High Court · (2011) 04 DEL CK 0325
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Apr 2011Dismissed
Commissioner of Income Tax Vs Mediworld Publications Pvt. Ltd.
Delhi High Court · (2011) 5 AD 362 : (2011) 244 CTR 387 : (2011) 6 ILR Delhi 203 : (2011) 337 ITR 178
Income Tax Act, 1961 — Section 2(11), 2(14), 260A, 260A(1), 28
High Courts05 Apr 2011Dismissed
National Insurance Co. Ltd. Vs Bhim Singh and Others
Delhi High Court · (2011) 04 DEL CK 0277
Motor Vehicles Act, 1988 — Section 147, 147(1)Workmens Compensation Act, 1923 — Section 3, 4A, 4A(3)
High Courts05 Apr 2011Dismissed
Vijay Pandit Vs Nutan Pandit
Delhi High Court · (2011) 180 DLT 297
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts05 Apr 2011
Union of India (UOI) and Others Vs Smt. Dropadi Seth
Delhi High Court · (2011) 04 DEL CK 0272
High Courts05 Apr 2011Dismissed
The Punjab Exchange Ltd. Vs Rajdhani Grains Jaggery Exchange Ltd. and Another
Delhi High Court · (2011) 04 DEL CK 0269
High Courts05 Apr 2011Dismissed
Sh. Paltoo Ram (Deceased) through L.Rs. Vs Smt. Uma Devi (Deceased) Through Representative
Delhi High Court · (2011) 04 DEL CK 0265
Delhi Land Reforms Act, 1954 — Section 185, 85
High Courts05 Apr 2011Dismissed
Federation of Delhi Bus Operators and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (2011) 180 DLT 283
Constitution of India, 1950 — Article 21, 226Motor Vehicles Act, 1988 — Section 115, 116, 2
High Courts05 Apr 2011Dismissed
Govt of NCT of Delhi Vs Ajit Singh
Delhi High Court · (2011) 04 DEL CK 0251
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Temporary Service) Rules, 1965 — Rule 1, 5Constitution of India, 1950 — Article 226, 311(2)
High Courts05 Apr 2011Disposed Off
Anthony Vs The State (NCT Govt. of Delhi)
Delhi High Court · (2011) 2 JCC 1372
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Apr 2011Dismissed
Commissioner of Income Tax Vs Mediworld Publications (P.) Ltd.
Delhi High Court · (2011) 200 TAXMAN 1
Income Tax Act, 1961 — Section 2(11), 2(11)(9b), 2(11)(b), 2(14), 260(A)(1)
High Courts05 Apr 2011Dismissed
Pramod Tandon Vs Anil Tandon
Delhi High Court · (2011) 3 ILR Delhi 762
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18
High Courts05 Apr 2011
Shri Madan Lal Khurana Vs Smt. Sudesh Batra and Another
Delhi High Court · (2011) 123 DRJ 675