High Courts29 Mar 2011Dismissed
Dr. Fazal-ul-Haq Vs Sh. Abdul Haq and Others
Delhi High Court · (2011) 03 DEL CK 0192
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 91, 92
COURT ARCHIVE
Delhi High Court judgments
1,34,096 judgments · page 4,515 of 6,705
High Courts29 Mar 2011Dismissed
Union of India (UOI) and Another Vs Girish Pal and Others
Delhi High Court · (2011) 03 DEL CK 0176
High Courts29 Mar 2011
Praveen Soni Vs Commissioner of Income Tax
Delhi High Court · (2011) 241 CTR 542 : (2011) 182 DLT 357 : (2011) 5 ILR Delhi 548 : (2011) 333 ITR 324 : (2011) 199 TAXMAN 26
Income Tax Act, 1961 — Section 32, 80IBIndustries (Development and Regulation) Act, 1951 — Section 10, 11, 11B, 13, 29B
High Courts29 Mar 2011Dismissed
Venture India Properties P. Ltd. and Others Vs Capt. Manmohan Singh Kohli and Others
Delhi High Court · (2011) 164 CompCas 251 : (2011) 123 DRJ 520
Companies Act, 1956 — Section 397, 398, 399, 402
High Courts29 Mar 2011Dismissed
Union of India (UOI) Vs Shri Vijay Kumar and Others
Delhi High Court · (2011) 03 DEL CK 0169
Central Civil Services (Revised Pay) Rules, 1997 — Rule 12(2)
High Courts29 Mar 2011Dismissed
Mukul Singal Vs Central Board of Secondary Education and Another
Delhi High Court · (2011) 03 DEL CK 0165
High Courts29 Mar 2011Allowed
National Insurance Company Ltd. Vs Shri Sunil Kumar and Others
Delhi High Court · (2011) 178 DLT 439 : (2011) 129 FLR 896 : (2011) LLR 754
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts29 Mar 2011
Shri Anur Kumar Jain Vs Central Bureau of Investigation
Delhi High Court · (2011) 178 DLT 501
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Prevention of Corruption Act, 1988 — Section 19, 19(3), 22, 27
High Courts29 Mar 2011Dismissed
Shri. Taran Singh and Others Vs Smt. Piar Kaur and Others
Delhi High Court · (2011) 03 DEL CK 0108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 4, 5Land Acquisition Act, 1894 — Section 48, 6
High Courts29 Mar 2011Dismissed
Kailash Chander and Others Vs Union of India (UOI) and Others
Delhi High Court · (2011) 03 DEL CK 0092
High Courts29 Mar 2011Dismissed
Karamchand and Others Vs State NCT of Delhi and Another
Delhi High Court · (2011) 4 AD 1 : (2011) 181 DLT 494 : (2012) 1 DMC 116 : (2011) 2 JCC 1272
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 20
High Courts29 Mar 2011Dismissed
Hari Singh Vs State
Delhi High Court · (2011) 03 DEL CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 186, 353, 365, 503
High Courts29 Mar 2011
Satyapal Talwar Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2011) 03 DEL CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts29 Mar 2011
Sunita Rani Vs Delhi Development Authority
Delhi High Court · (2011) 03 DEL CK 0060
High Courts29 Mar 2011
Shri Parshottam Parkash Vs Commissioner of Service Tax
Delhi High Court · (2011) 22 STR 515 : (2011) 42 VST 242
High Courts28 Mar 2011Dismissed
Sh. Suresh Kumar Sharma Vs Sh. Fateh Bahadur Singh and Others
Delhi High Court · (2011) 03 DEL CK 0534
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Evidence Act, 1872 — Section 114, 115Specific Relief Act, 1963 — Section 41
High Courts28 Mar 2011Dismissed
Mohd. Sualeheen Vs M.C.D. and Others
Delhi High Court · (2011) 03 DEL CK 0529
High Courts28 Mar 2011Dismissed
Mrs. Anil Nandwani Vs Food Corporation of India and Others
Delhi High Court · (2011) 178 DLT 423 : (2011) 129 FLR 587 : (2011) 4 ILR Delhi 22 : (2011) LLR 518 : (2012) 2 SLJ 274
High Courts28 Mar 2011Dismissed
P.C. Jain Vs The Chairman, Steel Authority of India Ltd. and Another
Delhi High Court · (2011) 03 DEL CK 0449
High Courts28 Mar 2011Dismissed
B.R. Sharma Vs Syndicate Bank
Delhi High Court · (2011) 03 DEL CK 0433
Constitution of India, 1950 — Article 226Syndicate Bank (Officers) Service Regulations — Regulation 17