High Courts20 Apr 2011Dismissed
H.P.S. Deep and Others Vs Superbazaar and Another
Delhi High Court · (2011) 04 DEL CK 0113
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Delhi High Court judgments
1,34,289 judgments · page 4,512 of 6,715
High Courts20 Apr 2011Dismissed
Anand Prakash Vs The Delhi State Co-Operative Bank Ltd. and Another
Delhi High Court · (2011) 6 ILR Delhi 251
Central Civil Services (Conduct) Rules, 1964 — Rule 3.1Constitution of India, 1950 — Article 12, 226
High Courts20 Apr 2011Allowed
Charanjit Khanna and Others Vs Khanna Paper Mills Ltd. and Others
Delhi High Court · (2011) 164 CompCas 315
Companies Act, 1956 — Section 10F, 111A, 155, 397, 398
High Courts20 Apr 2011Dismissed
Virender Vs State
Delhi High Court · (2011) 04 DEL CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 193, 308, 34, 409
High Courts20 Apr 2011Dismissed
Alstom Projects India Ltd. and Another Vs Oriental Insurance Company Limited
Delhi High Court · (2011) 5 AD 254 : (2011) 179 DLT 538 : (2011) 123 DRJ 536 : (2011) 3 ILR Delhi 410 : (2011) 6 RCR(Civil) 285
Constitution of India, 1950 — Article 14, 226Insurance Act, 1938 — Section 64VBInsurance Regulatory and Development Authority Act, 1999 — Section 14(2)
High Courts20 Apr 2011Dismissed
Shri Ramesh Kumar and Others Vs Shri Satya Dev
Delhi High Court · (2011) 179 DLT 572 : (2011) 123 DRJ 474 : (2011) 6 RCR(Civil) 370
Contract Act, 1872 — Section 56
High Courts20 Apr 2011
Commissioner of Income Tax Vs Samsung India Electronics Ltd.
Delhi High Court · (2011) 5 AD 132 : (2011) 243 CTR 235 : (2011) 338 ITR 186 : (2011) 199 TAXMAN 325
Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 2(2)Income Tax Act, 1961 — Section 256(2), 40A(2)
High Courts20 Apr 2011
IFCI Ltd. Vs Bharat Steel Tubes Ltd and Another
Delhi High Court · (2011) 04 DEL CK 0009
High Courts20 Apr 2011
Sudha Gupta Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2011) 04 DEL CK 0002
High Courts19 Apr 2011Allowed
Ex. Const. Yogesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 04 DEL CK 0340
High Courts19 Apr 2011Dismissed
Sunil Kumar and Others Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2011) 04 DEL CK 0324
High Courts19 Apr 2011Allowed
Sh. Sajjan Singh and Another Vs Union of India (UOI)
Delhi High Court · (2011) 04 DEL CK 0298
Railway Claims Tribunal Act, 1987 — Section 23
High Courts19 Apr 2011Dismissed
Mr. John H.P. Singh Vs Mrs. M.S. Franklin
Delhi High Court · (2011) 04 DEL CK 0258
High Courts19 Apr 2011Dismissed
Shri U.B Singh and Another Vs North Delhi Power Ltd. and Another
Delhi High Court · (2011) 04 DEL CK 0219
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Apr 2011Dismissed
Shri Girdhari Lal (Deceased) through LRs. Vs Ms. Nivedita Mane and Others
Delhi High Court · (2011) 04 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Co-operative Societies Act, 1972 — Section 60, 60(2), 90
High Courts19 Apr 2011
Kumari Rinki Vs Ladhu Ram and Another
Delhi High Court · (2013) 2 JCC 1095
Criminal Procedure Code, 1973 (CrPC) — Section 354, 372, 374, 389Penal Code, 1860 (IPC) — Section 354
High Courts19 Apr 2011Dismissed
Dr. Sahadeva Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 04 DEL CK 0179
Constitution of India, 1950 — Article 226
High Courts19 Apr 2011Dismissed
Union of India (UOI) and Another Vs Sudershan Kumar and Others
Delhi High Court · (2011) 04 DEL CK 0172
Administrative Tribunals Act, 1985 — Section 20, 21Constitution of India, 1950 — Article 14, 16
High Courts19 Apr 2011Dismissed
Bharat Sanchar Nigam Ltd. Vs BWL Ltd.
Delhi High Court · (2011) 2 ARBLR 131 : (2011) 123 DRJ 544 : (2011) 3 ILR Delhi 396
Arbitration and Conciliation Act, 1996 — Section 34, 37Contract Act, 1872 — Section 73, 74
High Courts19 Apr 2011
Vansh Exports Inc. and Another Vs Kripal Import Exports Pvt. Ltd.
Delhi High Court · (2011) 04 DEL CK 0147
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 20