High Courts28 Apr 2011Disposed Off
Ankur Sabarwal Vs State of NCT of Delhi
Delhi High Court · (2012) 2 JCC 847
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Delhi High Court judgments
1,34,376 judgments · page 4,510 of 6,719
High Courts28 Apr 2011Allowed
Sir Ganga Ram Trust Society Vs Union of India (UOI) and Others
Delhi High Court · (2011) 5 AD 284 : (2011) 124 DRJ 84 : (2011) 268 ELT 465
Societies Registration Act, 1860 — Section 10(22A)
High Courts28 Apr 2011
Bum Bahadur and Another Vs Dhiraj Kumar and Others
Delhi High Court · (2011) 04 DEL CK 0180
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts28 Apr 2011Dismissed
United India Insurance Co. Ltd. Vs Smt. Anup Kaur
Delhi High Court · (2011) 04 DEL CK 0154
Delhi Rent Control Act, 1958 — Section 50Transfer of Property Act, 1882 — Section 105
High Courts28 Apr 2011Dismissed
Union of India (UOI) Vs S.K. Srivastava
Delhi High Court · (2011) 04 DEL CK 0150
Constitution of India, 1950 — Article 226
High Courts28 Apr 2011
Anita Vs Rita and Ors
Delhi High Court · (2011) 04 DEL CK 0139
Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 16
High Courts28 Apr 2011Dismissed
Sarla Devi Vs Budhan
Delhi High Court · (2011) 04 DEL CK 0107
Evidence Act, 1872 — Section 67
High Courts28 Apr 2011
Jainidh Kaur (Thr Her Next 6 Friend and Natural Guardian) Vs St. Stephens College and Others
Delhi High Court · (2011) 04 DEL CK 0090
High Courts28 Apr 2011
Atul Chandra Dass Vs State
Delhi High Court · (2011) 5 AD 270 : (2011) 179 DLT 734 : (2011) 5 RCR(Criminal) 522
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308, 326
High Courts28 Apr 2011Dismissed
Ramesh Prakash Vs Shri Sukhbir Singh Bhati
Delhi High Court · (2011) 04 DEL CK 0057
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 4Evidence Act, 1872 — Section 58Specific Relief Act, 1963 — Section 41
High Courts28 Apr 2011Dismissed
Arihant Polymers Pvt. Ltd. Vs Sh. Uma Shankar
Delhi High Court · (2011) 04 DEL CK 0025
Constitution of India, 1950 — Article 226
High Courts28 Apr 2011Dismissed
Raman Bihari Lal Vs Union of India (UOI) and Others
Delhi High Court · (2011) 04 DEL CK 0023
High Courts27 Apr 2011Dismissed
Col. D.S. Solanki (Retd.) Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 04 DEL CK 0281
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts27 Apr 2011Dismissed
Sh. Mohd. Taj Vs Sh. Miraz ahmed and Another
Delhi High Court · (2011) 04 DEL CK 0275
Delhi Rent Control Act, 1958 — Section 100, 50
High Courts27 Apr 2011
Management Committee of Shiksha Bharati Senior Secondary Public School Vs Director of Education and Another
Delhi High Court · (2011) 04 DEL CK 0261
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 11(5), 8, 8(2), 8(3), 8(4)Delhi School Education Rules, 1973 — Rule 114A, 115(2), 115(5), 120(1), 120(2)
High Courts27 Apr 2011Dismissed
State (NCT of Delhi) Vs Giripal @ Ginni
Delhi High Court · (2011) 4 Crimes 347 : (2011) 2 JCC 1501
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Apr 2011
Banwari Lal Vs The Managament of Moolchand Kharaitiram Hospital
Delhi High Court · (2011) 04 DEL CK 0254
Industrial Disputes Act, 1947 — Section 33(2)
High Courts27 Apr 2011Dismissed
Manish Mehta Vs United India Insurance Company Ltd.
Delhi High Court · (2011) 04 DEL CK 0253
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts27 Apr 2011Dismissed
Jagmohan Singh Vs Commissioner of Central Excise (Adjudication)
Delhi High Court · (2011) 186 ECR 306 : (2012) 275 ELT 401
Customs Act, 1962 — Section 114