High Courts29 Apr 2011Allowed
Govt. of NCT of Delhi Vs Sh. Gyan Chand and Others
Delhi High Court · (2011) 04 DEL CK 0174
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,34,376 judgments · page 4,509 of 6,719
High Courts29 Apr 2011Dismissed
Major (Retd.) Raj Mohan Vs Oil and Natural Gas Corporation Ltd.
Delhi High Court · (2011) 04 DEL CK 0170
Oil and Natural Gas Commission Service Rules, 1995 — Rule 24, 24(4)
High Courts29 Apr 2011Dismissed
Oriental Bank of Commerce Vs Tilak Raj and Others
Delhi High Court · (2011) 04 DEL CK 0168
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts29 Apr 2011Dismissed
Tin Box Vs Gom Industries Ltd
Delhi High Court · (2011) 04 DEL CK 0167
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Apr 2011
Balwinder Singh Vs Union of India (UOI) and Another
Delhi High Court · (2011) 04 DEL CK 0135
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 419, 420, 468, 471
High Courts29 Apr 2011Dismissed
Government of NCT of Delhi Vs Mahender Singh
Delhi High Court · (2011) 04 DEL CK 0122
Constitution of India, 1950 — Article 311(2)
High Courts29 Apr 2011Dismissed
Ms. Seema and Others Vs Sh. Surender Kumar and Another
Delhi High Court · (2011) 04 DEL CK 0067
High Courts29 Apr 2011Dismissed
The Management of General Industries Company and Another Vs Satish Kumar
Delhi High Court · (2011) 130 FLR 430 : (2011) LLR 792
High Courts28 Apr 2011Dismissed
Mr. Fahad Hassan Vs Jamia Milia Islamia University and Another
Delhi High Court · (2011) 179 DLT 423
Constitution of India, 1950 — Article 226Jamia Millia Islamia University Examination Ordinance — Ordinance 15(15)
High Courts28 Apr 2011
Sh. Prakash Chand Vs Texmaco Limited
Delhi High Court · (2011) 04 DEL CK 0315
Civil Procedure Code, 1908 (CPC) — Section 100, 2(2)Limitation Act, 1963 — Section 5
High Courts28 Apr 2011Dismissed
Sh. Narain Singh and Others Vs Smt. Birmati and Others
Delhi High Court · (2011) 04 DEL CK 0303
Hindu Succession Act, 1956 — Section 8Specific Relief Act, 1963 — Section 34, 34A
High Courts28 Apr 2011
Kuldeep Kaur Vs Union of India (UOI) and Others
Delhi High Court · (2011) 04 DEL CK 0300
Customs Act, 1962 — Section 110, 110A
High Courts28 Apr 2011Dismissed
Jageshwar Dayal Vs International Traders
Delhi High Court · (2011) 04 DEL CK 0289
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Apr 2011Allowed
D.T.C. Vs Smt. Satya Devi and Others
Delhi High Court · (2011) 04 DEL CK 0286
Motor Vehicles Act, 1988 — Section 140, 166
High Courts28 Apr 2011
Sh. Mahender Yadav Vs Subhiksha Trading Services Ltd.
Delhi High Court · (2011) 04 DEL CK 0259
General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138Registration Act, 1908 — Section 49
High Courts28 Apr 2011
Murari Vs State
Delhi High Court · (2011) 2 AWC 1666 : (2011) 3 ILR Delhi 422 : (2011) 2 JCC 1233
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14Penal Code, 1860 (IPC) — Section 300(3), 302, 325, 34
High Courts28 Apr 2011
Mohan Lal Gupta Vs Mohan Lal, Secretary, Dav Managing Committee
Delhi High Court · (2011) 04 DEL CK 0233
Delhi School Education Rules, 1973 — Rule 116, 116(3)
High Courts28 Apr 2011
The Divisional Engg., B.S.N.L.D Vs Ram Kewal and Others
Delhi High Court · (2011) 04 DEL CK 0232
Constitution of India, 1950 — Article 14, 142, 16, 226, 32
High Courts28 Apr 2011Allowed
Savita alias Babbal Vs State of Delhi Swami Rameshwaranand Gira alias VI Vs State Govt. of NCT Delhi
Delhi High Court · (2011) 3 JCC 1687
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 313, 342Evidence Act, 1872 — Section 10, 145, 157, 27, 8
High Courts28 Apr 2011Dismissed
Govt. of NCT of Delhi and Another Vs Vinod Kumar Nagrath and Others
Delhi High Court · (2011) 6 AD 196 : (2011) 179 DLT 657 : (2011) 6 RCR(Civil) 304
Motor Vehicles Act, 1939 — Section 29A