High Courts23 Mar 2011Dismissed
Union of India (UOI) and Another Vs Late Sh. M.P. Singh through L.R.
Delhi High Court · (2011) 03 DEL CK 0278
Constitution of India, 1950 — Article 226I.D.E.S (Amendment) Rules, 1988 — Rule 15(2), 8, 9
COURT ARCHIVE
Delhi High Court judgments
1,34,092 judgments · page 4,519 of 6,705
High Courts23 Mar 2011Allowed
Veena Ahuja Vs Central Excise
Delhi High Court · AIR 2011 Delhi 269 : (2011) 270 ELT 69
Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11A, 11AB, 11ACCriminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Mar 2011Dismissed
Jagdish Chand Bhardwaj and Another Vs Delhi High Court and Others
Delhi High Court · (2011) 03 DEL CK 0229
Constitution of India, 1950 — Article 226
High Courts23 Mar 2011Dismissed
Shri. Lakh Raj Kapoor Vs Shri. Bal Kishan Kapoor
Delhi High Court · (2011) 03 DEL CK 0224
Registration Act, 1908 — Section 17, 49
High Courts23 Mar 2011Dismissed
Dr. Rakesh Varma Vs Air Force Golf Club
Delhi High Court · (2011) 03 DEL CK 0222
High Courts23 Mar 2011
Criminal Justice Society and Others Vs Union of India (UOI) and Others
Delhi High Court · (2011) 03 DEL CK 0221
High Courts23 Mar 2011Allowed
D.T.C. Vs Satbir Singh and Others Satbir Singh Vs D.T.C and Another
Delhi High Court · (2011) 03 DEL CK 0210
Industrial Disputes Act, 1947 — Section 10, 17B, 33(2)
High Courts23 Mar 2011Dismissed
Rise Press Vs Delhi Financial Corporation
Delhi High Court · (2011) 03 DEL CK 0150
State Financial Corporations Act, 1951 — Section 29, 32G
High Courts23 Mar 2011
Daljit Singh Vs New India Assurance Co. Ltd.
Delhi High Court · (2011) 03 DEL CK 0116
High Courts23 Mar 2011Dismissed
Bata India Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2011) 130 FLR 739 : (2012) 1 LLJ 277
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1A), 10(4), 10A
High Courts23 Mar 2011Allowed
Shri Balwinder Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 4 ILR Delhi 165
Constitution of India, 1950 — Article 311, 311(2)
High Courts23 Mar 2011
Ram Kishan Vs State
Delhi High Court · (2011) 2 JCC 1357
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts23 Mar 2011Dismissed
Shri Rajesh Jaina and Others Vs Shri Tapesh Jain and Others
Delhi High Court · (2011) 03 DEL CK 0019
Negotiable Instruments Act, 1881 (NI) — Section 10
High Courts22 Mar 2011Allowed
Shyambeer @ Somvir Vs The State (Govt. of Nct of Delhi)
Delhi High Court · (2011) 03 DEL CK 0549
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 397
High Courts22 Mar 2011Disposed Off
Commissioner of Income Tax Vs Purolator India Limited
Delhi High Court · (2011) 03 DEL CK 0547
Income Tax Act, 1961 — Section 28(iiib), 28(iiid), 80HHC
High Courts22 Mar 2011Dismissed
Shri Nazakat Ali Vs Rahmat Illahi
Delhi High Court · (2011) 03 DEL CK 0543
Evidence Act, 1872 — Section 116Government Grants Act, 1895 — Section 2, 3
High Courts22 Mar 2011Dismissed
Ram Chander Vs Union of India (UOI) and Others
Delhi High Court · (2011) 03 DEL CK 0506
Border Security Force Act, 1968 — Section 117, 19, 46, 53, 55Border Security Force Rules, 1969 — Rule 53Penal Code, 1860 (IPC) — Section 354
High Courts22 Mar 2011
Sudesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 03 DEL CK 0488
Constitution of India, 1950 — Article 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts22 Mar 2011Dismissed
Shri Ved Prakash Vs Union of India (UOI) and Others
Delhi High Court · (2011) 03 DEL CK 0444
High Courts22 Mar 2011
Government of NCT of Delhi and Others Vs Shri Ishwar Singh and Others
Delhi High Court · (2011) 03 DEL CK 0443