High Courts22 Mar 2011
The Management of Mastana Jogi Press Vs Labour Court No. III and Others
Delhi High Court · (2011) 03 DEL CK 0424
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Delhi High Court judgments
1,34,092 judgments · page 4,520 of 6,705
High Courts22 Mar 2011Dismissed
G.S. Marketing Company Vs Archana Arora and Others
Delhi High Court · (2011) 03 DEL CK 0423
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 12, 25Customs Tariff Act, 1975 — Section 3, 3(5), 3A
High Courts22 Mar 2011Dismissed
United India Insurance Co. Ltd. Vs National Security Assurance Co. Ltd.
Delhi High Court · (2011) 03 DEL CK 0402
High Courts22 Mar 2011
Sh. Sanjay Kochhar Vs Smt. Kamlesh Gupta and Others
Delhi High Court · (2011) 03 DEL CK 0391
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 41Transfer of Property Act, 1882 — Section 48
High Courts22 Mar 2011Allowed
Mohd. Badal Vs State
Delhi High Court · (2011) 5 ILR Delhi 82 : (2011) 2 JCC 911
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 379, 406
High Courts22 Mar 2011Dismissed
Tata Sons Ltd. Vs Shri Manish Pajan and Another
Delhi High Court · (2011) 03 DEL CK 0383
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14
High Courts22 Mar 2011Dismissed
Ashok Kumar Shrimali Vs Union of India (UOI) and Others
Delhi High Court · (2011) 03 DEL CK 0377
Constitution of India, 1950 — Article 311
High Courts22 Mar 2011Dismissed
M.M.T.C. Limited Vs Paras Kumar Jain
Delhi High Court · (2011) 4 AD 34 : (2011) 2 ARBLR 209
Arbitration and Conciliation Act, 1996 — Section 34, 37Companies Act, 1956 — Section 34, 34(2)
High Courts22 Mar 2011Dismissed
Kartar Singh Vs The State (Govt. of NCT Delhi)
Delhi High Court · (2011) 03 DEL CK 0354
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 380, 448, 506
High Courts22 Mar 2011Disposed Off
Rakesh Kumar Garg Vs Commissioner of C. EX., Delhi-I
Delhi High Court · (2011) 269 ELT 56
High Courts22 Mar 2011Dismissed
Kashmiri Lal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 03 DEL CK 0267
Delhi Holdings (Consolidation and Prevention of Fragmentation) Rules, 1959 — Rule 6East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1), 21(2)
High Courts22 Mar 2011Dismissed
Kailash Chand Gupta Vs Delhi Development Authority
Delhi High Court · (2011) 03 DEL CK 0258
High Courts22 Mar 2011
Shri Rakesh Kumar Garg Vs Commissioner of Central Excise
Delhi High Court · (2011) 269 ELT 56
High Courts22 Mar 2011
Pawan Kumar Jain Vs State and Another
Delhi High Court · (2011) 03 DEL CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 92Penal Code, 1860 (IPC) — Section 34, 406, 420, 467, 468
High Courts22 Mar 2011Dismissed
Bhimsen A. Mamtani Vs Lakme Ltd.
Delhi High Court · (2011) 03 DEL CK 0119
Transfer of Property Act, 1882 — Section 116
High Courts22 Mar 2011Dismissed
Manoj Gupta Vs Mrs. Manju Rani and Others
Delhi High Court · (2011) 03 DEL CK 0076
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(3)
High Courts22 Mar 2011Dismissed
Roshan Lal and Another Vs Union of India (UOI)
Delhi High Court · (2012) ACJ 2308 : (2011) 179 DLT 47 : (2011) 123 DRJ 46
Railways Act, 1989 — Section 123, 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts22 Mar 2011
Shri Arun Khanna Vs Shri Vinod Kumar Khanna and Another
Delhi High Court · (2011) 03 DEL CK 0034
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 8 Rule 9
High Courts21 Mar 2011Dismissed
Pritam Kaur and Others Vs Shri Krishan Gopal and Another
Delhi High Court · (2011) 03 DEL CK 0546
Transfer of Property Act, 1882 — Section 53A
High Courts21 Mar 2011Dismissed
Govt. of NCT of Delhi Vs Shri Dinesh Verma
Delhi High Court · (2011) 03 DEL CK 0542
Constitution of India, 1950 — Article 226