High Courts30 Sept 2010Disposed Off

Splendor Landbase Ltd. Vs Delhi Pollution Control Committee

Delhi High Court · (2010) 173 DLT 52

Air (Prevention and Control of Pollution) (Amendment) Act, 1987 — Section 9Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 21, 21(1), 22, 31AAir (Prevention and Control of Pollution) Union Territory Rules, 1983 — Rule 10, 2, 20A(3), 20A(4), 9
High Courts30 Sept 2010Allowed

Intercraft Limited Vs Cosmique Global and Another

Delhi High Court · (2011) 1 BC 230 : (2010) 173 DLT 116 : (2010) 119 DRJ 669 : (2011) 161 PLR 63

Constitution of India, 1950 — Article 226, 227Income Tax Rules, 1962 — Rule 60Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 16(1), 22, 25
High Courts30 Sept 2010Dismissed

State Vs Vijay and Others

Delhi High Court · (2010) 09 DEL CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 161Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 363, 364A
High Courts30 Sept 2010Dismissed

Shahid Riza @ Raju Vs State

Delhi High Court · (2010) 09 DEL CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 211, 428, 464Penal Code, 1860 (IPC) — Section 307, 313, 326