High Courts28 Sept 2010Allowed
Raghuraj Singh Vs Col. A.K. Yadav (C.O.) and Others
Delhi High Court · (2010) 09 DEL CK 0192
Army Act, 1950 — Section 164(2)Army Rules, 1954 — Rule 22
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,524 of 6,586
High Courts28 Sept 2010Dismissed
Ms. Megha Manchanda Vs Saurabh Sharma
Delhi High Court · (2010) 173 DLT 25 : (2010) 2 DMC 823 : (2010) 119 DRJ 607 : (2011) 2 RCR(Civil) 99
Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Marriage Act, 1955 — Section 28, 9
High Courts28 Sept 2010Allowed
Bala Vs Dhirender
Delhi High Court · (2010) 09 DEL CK 0121
Hindu Marriage Act, 1955 — Section 24
High Courts28 Sept 2010Dismissed
Ascent Constructions Pvt. Ltd. Vs Standard Sales Agencies
Delhi High Court · (2010) 09 DEL CK 0120
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Sept 2010
Sri Kanchi Kamakoti Peetam Charitable Trust, Sut Academy of Medical Sciences Vs Union of India (UOI) and Another
Delhi High Court · (2010) 09 DEL CK 0095
Constitution of India, 1950 — Article 142, 226
High Courts28 Sept 2010Dismissed
Indira Kali Vs Director, Social Welfare
Delhi High Court · (2010) 09 DEL CK 0059
Constitution of India, 1950 — Article 226
High Courts28 Sept 2010
Dr. Mundhe Kailas Maharudra Vs AIIMS and Others
Delhi High Court · (2010) 119 DRJ 611
High Courts28 Sept 2010Dismissed
Virender Singh and Others Vs Financial Commissioner and Others
Delhi High Court · (2010) 09 DEL CK 0054
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1), 21(2), 21(3), 42
High Courts28 Sept 2010Dismissed
A.S. Kela Vs Chandra Meshwari and Another
Delhi High Court · (2010) 09 DEL CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts28 Sept 2010
Mace Plastronics Pvt. Ltd. Vs The Registrar of Companies
Delhi High Court · (2010) 119 DRJ 683 : (2010) 104 SCL 277
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts28 Sept 2010Dismissed
Sh. Labhu Lal Vs Smt. Sandhya Gupta
Delhi High Court · (2010) 173 DLT 318 : (2010) 119 DRJ 599 : (2011) 1 RCR(Rent) 115
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)
High Courts27 Sept 2010Dismissed
Basant Bagde Vs Hindustan Prefab Limited and Others
Delhi High Court · (2010) 174 DLT 528 : (2010) 120 DRJ 10
Constitution of India, 1950 — Article 226
High Courts27 Sept 2010Allowed
The Food Corporation of India and Another Vs Krishan Kumar Sodhi
Delhi High Court · (2010) 173 DLT 227
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 141Constitution of India, 1950 — Article 14, 16, 226, 309, 32Food Corporation of India Staff Regulations, 1971 — Regulation 15, 15(5), 16
High Courts27 Sept 2010Allowed
Commissioner of Police and Others Vs H.C. Kanwar Singh (since deceased) thru. LRs.
Delhi High Court · (2010) 09 DEL CK 0334
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16(9)
High Courts27 Sept 2010Disposed Off
Ramdhan Vs Delhi Jal Board
Delhi High Court · (2010) 173 DLT 470
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Penal Code, 1860 (IPC) — Section 306, 34, 420, 506
High Courts27 Sept 2010
Enforcement Directorate Vs Devashish Bhattacharya
Delhi High Court · (2010) 09 DEL CK 0323
High Courts27 Sept 2010Dismissed
Commissioner of Income Tax Vs Anil Kumar Batra
Delhi High Court · (2010) 09 DEL CK 0322
Income Tax Act, 1961 — Section 260A
High Courts27 Sept 2010Dismissed
Raj Kishore Vs Shyam Sunder Sharma now represented by Ramesh Chand Sharma
Delhi High Court · (2010) 119 DRJ 628
Delhi Rent Control Act, 1958 — Section 50Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 5, 6, 8
High Courts27 Sept 2010Disposed Off
Nribhay Estates P. Ltd. Vs DLF Universal Ltd.
Delhi High Court · (2010) 09 DEL CK 0307
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts27 Sept 2010Dismissed
The Commissioner of Income Tax Vs Medsave Healthcare Limited
Delhi High Court · (2010) 09 DEL CK 0305
Income Tax Act, 1961 — Section 260A, 271, 271(1), 272(1), 276C