High Courts03 Jun 2011
Five Star Health Care P. Ltd. Vs Tara Chand Jadwani
Delhi High Court · (2011) 5 AD 321 : (2011) 180 DLT 573 : (2011) 6 RCR(Civil) 962
Trade Marks Act, 1999 — Section 10, 2, 28
COURT ARCHIVE
Delhi High Court judgments
1,34,739 judgments · page 4,500 of 6,737
High Courts03 Jun 2011
Sulekha Karir Marwaha Vs Mukesh Karir and Others
Delhi High Court · (2011) 06 DEL CK 0053
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts03 Jun 2011
Pepsico, Inc. and Others Vs Pure Water Beverages and Others
Delhi High Court · (2011) 180 DLT 518 : (2011) 8 RCR(Civil) 1117
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, 151Trade Marks Act, 1999 — Section 134, 27(2), 28, 28(1), 28(3)
High Courts03 Jun 2011Dismissed
Ravi Raj Gupta and Another Vs Hansraj Gupta and Company and Others
Delhi High Court · (2012) 106 CLA 310 : (2011) 168 CompCas 322 : (2011) 124 DRJ 22
Civil Procedure Code, 1908 (CPC) — Section 91, 92Companies Act, 1956 — Section 299, 299(3)Constitution of India, 1950 — Article 100
High Courts03 Jun 2011Dismissed
Dr. Manohar Singh Rathore Vs Union of India (UOI) and Others
Delhi High Court · (2011) 5 ILR Delhi 762
Constitution of India, 1950 — Article 226
High Courts03 Jun 2011
Schreder S.A. and Another Vs Electrical Lines
Delhi High Court · (2011) 181 DLT 65
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Designs Act, 2000 — Section 22
High Courts03 Jun 2011Allowed
All Grow Finance and Investment P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 249 CTR 361 : (2011) 338 ITR 496
Income Tax Act, 1961 — Section 143(1), 36(1), 36(2), 37
High Courts03 Jun 2011Dismissed
Citi Financial Consumer Finance India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2011) 333 ITR 209 : (2011) 200 TAXMAN 175
Income Tax Act, 1961 — Section 10(2)(xv), 143(1), 143(1)(a), 143(3), 251
High Courts03 Jun 2011Dismissed
National Agricultural Co-Opertaive Marketing Federation of India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2011) 11 TAXMAN 341
Land Acquisition Act, 1894 — Section 28
High Courts03 Jun 2011Dismissed
Indglonal Investment and Finance Ltd. and Another Vs Income Tax Officer Taksal Theaters Private Limited Vs Assistant Commissioner of Income Tax and Another
Delhi High Court · (2012) 1 AD 544 : (2011) 243 CTR 542 : (2012) 343 ITR 44 : (2011) 200 TAXMAN 271
Companies Act, 1956 — Section 233BConstitution of India, 1950 — Article 13, 19(1), 226, 265, 276(2)Contract Act, 1872 — Section 72
High Courts03 Jun 2011Dismissed
National Aviation Company of India Ltd. (NACIL) Vs Government of India and Others
Delhi High Court · (2011) 06 DEL CK 0039
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts03 Jun 2011Dismissed
National Agricultural Co-operative Marketing Federation of India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2011) 11 TAXMAN 341
Land Acquisition Act, 1894 — Section 28
High Courts03 Jun 2011Dismissed
Muveen Kumar and Others (Dr.) Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2011) 8 AD 247
Constitution of India, 1950 — Article 226
High Courts03 Jun 2011
Shri Naginder Singh Sood Vs State and Others
Delhi High Court · (2011) 5 AD 772 : (2011) 124 DRJ 36 : (2011) 5 ILR Delhi 784
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1AEvidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 276, 59, 63
High Courts03 Jun 2011Dismissed
Pratap Singh Vs Chief of Army Staff and Others
Delhi High Court · (2011) 5 ILR Delhi 339
Army Act, 1950 — Section 8Army Rules, 1954 — Rule 13, 13(3)
High Courts03 Jun 2011
University of Delhi and Others Vs Tanvi Yadav and Others
Delhi High Court · (2011) 06 DEL CK 0023
Constitution of India, 1950 — Article 14
High Courts03 Jun 2011Allowed
Union of India (UOI) and Another Vs Edward Keventer
Delhi High Court · (2011) 180 DLT 581 : (2011) 8 RCR(Civil) 1330
Constitution of India, 1950 — Article 14, 226, 227
High Courts03 Jun 2011Dismissed
The Commissioner of Income Tax Vs Sadhu Forging Ltd.
Delhi High Court · (2011) 6 AD 138 : (2011) 242 CTR 158 : (2011) 336 ITR 444 : (2011) 11 TAXMAN 322
Income Tax Act, 1961 — Section 32A, 33B, 37, 80HH, 80I
High Courts03 Jun 2011Dismissed
Babli Brar Vs Adesh Kanwarjit Singh Brar
Delhi High Court · (2011) 180 DLT 418 : (2011) 124 DRJ 413 : (2011) 4 ILR Delhi 431 : (2011) 8 RCR(Civil) 1548
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 4(1), 4(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 12Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts03 Jun 2011
Commissioner of Income Tax Vs Shri Mukesh Luthra
Delhi High Court · (2011) 5 AD 647 : (2011) 242 CTR 492 : (2011) 337 ITR 41
Income Tax Act, 1961 — Section 148, 158BC