High Courts03 Jun 2011Dismissed
Buddhist Society of India Vs Bhante Naga Sena
Delhi High Court · (2011) 06 DEL CK 0094
COURT ARCHIVE
Delhi High Court judgments
1,34,738 judgments · page 4,499 of 6,737
High Courts03 Jun 2011
Larsen and Toubro Limited Vs National Highway Authority of India
Delhi High Court · (2011) 06 DEL CK 0093
High Courts03 Jun 2011
Flt. Ltd. Gurcharan Singh Sohal (Retd.) Vs Mrs. Jasbir Kaur Sohal and Others
Delhi High Court · (2011) 6 AD 209 : (2011) 181 DLT 344
High Courts03 Jun 2011
Jitender @ Jitu Vs State
Delhi High Court · (2011) 124 DRJ 1
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts03 Jun 2011Dismissed
IFCI Ltd. Vs Commercial Taxes Officer and Another
Delhi High Court · (2011) 186 ECR 34 : (2011) 42 VST 108
Central Sales Tax Act, 1956 — Section 3, 3(1), 3(6), 4, 6(2)Constitution of India, 1950 — Article 269, 286, 286(1), 366, 372(1)Income Tax Act, 1922 — Section 46
High Courts03 Jun 2011
Mohan Hotel P. Ltd. Vs Commissioner of Sales Tax
Delhi High Court · (2011) 181 DLT 758 : (2011) 42 VST 8
Central Sales Tax Act, 1956 — Section 5(1), 9(2A)Delhi Sales Tax Act, 1975 — Section 21, 21(1), 21(2), 21(3), 21(5)Delhi Sales Tax Rules, 1975 — Rule 21(1), 25
High Courts03 Jun 2011
M.K. Petro Products India Pvt. Ltd. Vs M.K. Bitumen Products
Delhi High Court · (2011) 182 DLT 86
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts03 Jun 2011Dismissed
Raj Rani and Another Vs Bimla Rani
Delhi High Court · AIR 2011 Delhi 170 : (2011) 180 DLT 682
Hindu Succession Act, 1956 — Section 14, 15, 15(1), 15(2), 16
High Courts03 Jun 2011
Dr. Devendra Kumar Vs MCD and Another
Delhi High Court · (2011) 06 DEL CK 0070
High Courts03 Jun 2011Dismissed
Smt. Hanso Devi (deceased) through LRs. Vs Sh. Chandru (deceased) through LRs.
Delhi High Court · (2011) 183 DLT 57 : (2011) 5 ILR Delhi 365
Delhi Land Reforms Act, 1954 — Section 10, 11, 12, 13, 185
High Courts03 Jun 2011Dismissed
Mitsubishi Corporation Vs Commissioner of Income Tax
Delhi High Court · (2011) 337 ITR 498 : (2011) 200 TAXMAN 372
Income Tax Act, 1961 — Section 15, 154, 16, 17, 17(2)Income Tax Rules, 1962 — Rule 3, 3(2)
High Courts03 Jun 2011Dismissed
Manish and Others Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2011) 06 DEL CK 0066
Constitution of India, 1950 — Article 14, 226, 46
High Courts03 Jun 2011
Greaves Cotton Limited Vs Mohammad Rafi and Others
Delhi High Court · (2011) 180 DLT 749 : (2011) 46 PTC 466
Trade Marks Act, 1999 — Section 28, 29(1)
High Courts03 Jun 2011Dismissed
Astra Housing and Investment P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2011) 181 DLT 40 : (2012) 211 TAXMAN 180
Income Tax Act, 1961 — Section 158BC, 158BFA(2), 260A, 27(1), 271(1)
High Courts03 Jun 2011Dismissed
Commissioner of Income Tax Vs Narayan securities Pvt. Ltd.
Delhi High Court · (2011) 06 DEL CK 0061
Income Tax Act, 1981 — Section 132, 143(2), 143(3), 147, 148
High Courts03 Jun 2011Dismissed
Udai Vir Singh Rathi (ACP) Vs Union of India (UOI) and Others
Delhi High Court · (2011) 181 DLT 330
Constitution of India, 1950 — Article 226, 227
High Courts03 Jun 2011
Dinesh Monga Vs Sh. V.P. Duggal and Others
Delhi High Court · (2011) 06 DEL CK 0058
High Courts03 Jun 2011Disposed Off
Khan Market Traders Association and Another Vs Union of India (UOI) and Others
Delhi High Court · (2011) 5 AD 510 : (2011) 180 DLT 448 : (2011) 8 RCR(Civil) 1677
Constitution of India, 1950 — Article 14, 226Environment (Protection) Act, 1986 — Section 3
High Courts03 Jun 2011Dismissed
Commissioner of Income Tax Vs Continental Engines Ltd.
Delhi High Court · (2011) 201 TAXMAN 65
Income Tax Act, 1961 — Section 10B, 133(6), 143(2), 271(1)(c), 80HHC
High Courts03 Jun 2011
Five Star Health Care P. Ltd. Vs Tara Chand Jadwani
Delhi High Court · (2011) 5 AD 321 : (2011) 180 DLT 573 : (2011) 6 RCR(Civil) 962
Trade Marks Act, 1999 — Section 10, 2, 28