High Courts07 Jul 2011Dismissed
Munna Singh Vs Director General C.I.S.F. and Others
Delhi High Court · (2011) 07 DEL CK 0136
COURT ARCHIVE
Delhi High Court judgments
1,34,815 judgments · page 4,498 of 6,741
High Courts07 Jul 2011Dismissed
Choegyal and Others Vs State
Delhi High Court · (2011) 8 AD 121 : (2011) 3 JCC 2183
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 307
High Courts07 Jul 2011Dismissed
T.P. Singh Saini and Others Vs Guru Harkrishan Public School and Others
Delhi High Court · (2011) 07 DEL CK 0067
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10, 10(1), 24(4)
High Courts07 Jul 2011
Reenu and Others Vs State
Delhi High Court · (2011) 3 JCC 1886
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts06 Jul 2011
Shri Harish Kumar Bhateja Vs Shri Bhagwan Dass and Others
Delhi High Court · (2011) 07 DEL CK 0472
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Jul 2011Dismissed
Sanjay Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0471
High Courts06 Jul 2011
Toshif Ali @ Raju Vs State (NCT) of Delhi
Delhi High Court · (2011) 07 DEL CK 0470
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 2(1)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts06 Jul 2011Dismissed
Khalid Vs State
Delhi High Court · (2011) 6 AD 553 : (2011) 3 JCC 1888
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 328, 344, 365, 367
High Courts06 Jul 2011
Dev Raj Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0426
High Courts06 Jul 2011Dismissed
Roshan Lal Vs State Govt. of NCT of Delhi
Delhi High Court · (2011) 07 DEL CK 0425
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 138, 146, 8Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 20, 7
High Courts06 Jul 2011Dismissed
Daya Ram Vs Union of India (UOI) and Others
Delhi High Court · (2011) 183 DLT 688
Border Security Force Act, 1968 — Section 107, 117(2), 80Border Security Force Rules, 1969 — Rule 45, 48(3), 53(2), 85Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 2011Dismissed
Bhushan Kumar Jhanb Vs Jwahar Lal Talwar
Delhi High Court · (2011) 07 DEL CK 0141
Delhi Rent Control Act, 1958 — Section 14(1), 25B(5), 25B(8)Evidence Act, 1872 — Section 116
High Courts06 Jul 2011Dismissed
Real Ispat and Power Limited Vs Union of India (UOI) and Others
Delhi High Court · (2011) 5 AD 710 : (2011) 181 DLT 320 : (2011) 8 RCR(Civil) 1384
Constitution of India, 1950 — Article 14, 39Forest (Conservation) Act, 1980 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(2), 11(3), 11(30), 11(4)
High Courts06 Jul 2011Dismissed
Ashok Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 07 DEL CK 0131
High Courts06 Jul 2011Dismissed
Dikar Singh Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2011) 07 DEL CK 0130
High Courts06 Jul 2011
State of Rajasthan and Another Vs Jain Tube Company Limited
Delhi High Court · (2011) 6 AD 159
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 22, 24, 24(5), 96
High Courts06 Jul 2011Allowed
Sunil Kumar Sharma Vs State NCT of Delhi Sunil Kumar Sharma Vs State
Delhi High Court · (2011) 6 AD 11
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 366, 376
High Courts06 Jul 2011Dismissed
Braham Prakash Dutta and Another Vs Railway Protection force and Others
Delhi High Court · (2011) 6 ILR Delhi 576
Constitution of India, 1950 — Article 14
High Courts05 Jul 2011Dismissed
Kapoor Chand Gupta Vs B.P. Singh and Others
Delhi High Court · (2011) 07 DEL CK 0474
Delhi Rent Control Act, 1958 — Section 14(1), 15D, 25(5), 25B(5), 25B(8)
High Courts05 Jul 2011Dismissed
J.B. Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0473