High Courts13 Jul 2011Allowed
Shailesh Kumar and Others Vs State
Delhi High Court · (2011) 6 AD 109 : (2011) 184 DLT 59 : (2011) 3 JCC 2218
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302
COURT ARCHIVE
Delhi High Court judgments
1,34,898 judgments · page 4,496 of 6,745
High Courts13 Jul 2011Dismissed
Sohan Lal Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0039
Penal Code, 1860 (IPC) — Section 147, 427, 447
High Courts13 Jul 2011
Ram Niwas Bedharak Vs Union of India (UOI) and Another
Delhi High Court · (2011) 07 DEL CK 0038
High Courts13 Jul 2011Dismissed
Shakuntla Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0037
High Courts13 Jul 2011Dismissed
HC. R.D. Ashwini Sharma and Others Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0024
High Courts13 Jul 2011Dismissed
Bharat Bhushan Vs DDA
Delhi High Court · (2011) 07 DEL CK 0023
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Jul 2011Allowed
Jatinder Singh Nanra Vs Sarita Rani
Delhi High Court · (2011) 124 DRJ 574
Delhi Rent Control Act, 1958 — Section 14(1), 19, 25(4), 25B(4), 25B(5)
High Courts12 Jul 2011Dismissed
Nirbhai Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 185 DLT 319 : (2012) 2 SLJ 88
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 306, 34
High Courts12 Jul 2011
Rakheja Enterprises Vs Union of India (UOI) and Another
Delhi High Court · (2011) 07 DEL CK 0451
Evidence Act, 1872 — Section 20
High Courts12 Jul 2011Dismissed
D.R.I. Vs Raj Kumar Mehta and Others
Delhi High Court · (2011) 6 AD 328
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 29, 42, 50
High Courts12 Jul 2011
Mr. Ashraf Kamal Vs Jamia Millia Islamia and Others
Delhi High Court · (2011) 6 AD 308
Constitution of India, 1950 — Article 226
High Courts12 Jul 2011
National Insurance Co. Ltd. Vs Rajesh Kumar and Another
Delhi High Court · (2011) 07 DEL CK 0433
Motor Vehicles Act, 1988 — Section 165Penal Code, 1860 (IPC) — Section 279, 337
High Courts12 Jul 2011Allowed
Arun Kumar Aggarwal and Another Vs Sudarshan Wadia and Others
Delhi High Court · (2011) 07 DEL CK 0416
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 9, Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Article 120, 121, 5
High Courts12 Jul 2011Disposed Off
KSB Educational and Health Care Society Vs MCD and Others
Delhi High Court · (2011) 6 AD 602 : (2011) 181 DLT 341 : (2011) 125 DRJ 82
High Courts12 Jul 2011Allowed
Avinash Kumar @ Sanjay Vs State
Delhi High Court · (2012) 8 AD 283
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 313Evidence Act, 1872 — Section 27
High Courts12 Jul 2011Disposed Off
Nupur Mantoo Vs Union of India and Others
Delhi High Court · (2011) 182 DLT 175
High Courts12 Jul 2011Allowed
Ramesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0332
Central Civil Services (Pension) Rules, 1972 — Rule 41
High Courts12 Jul 2011Dismissed
Narcotics Control Bureau Vs Rakesh Dwivedi
Delhi High Court · (2011) 6 AD 257
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 482Evidence Act, 1872 — Section 135
High Courts12 Jul 2011Dismissed
Om Prakash Snehi Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0300