High Courts14 Jul 2011Dismissed
Union of India (UOI) and Another Vs Amit Shankar and Others
Delhi High Court · (2011) 9 AD 752
COURT ARCHIVE
Delhi High Court judgments
1,34,898 judgments · page 4,495 of 6,745
High Courts14 Jul 2011Dismissed
Sheiba Vision Exports Pvt. Ltd. etc. Vs Inder Dev Prasad
Delhi High Court · (2011) 07 DEL CK 0096
High Courts14 Jul 2011Dismissed
Mehtab Vs Union of India
Delhi High Court · (2013) 1 ACC 75
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b), 340, 340(1)(d)Penal Code, 1860 (IPC) — Section 193, 199, 200, 209
High Courts14 Jul 2011Dismissed
Ravina and Associates Pvt. Limited and Anr Vs Commissioner of Income Tax and Others
Delhi High Court · (2011) 07 DEL CK 0040
High Courts13 Jul 2011Allowed
Ircon International Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0457
Industrial Disputes Act, 1947 — Section 17B, 25F, 25FFF(1), 25FFF(2), 25O(1)
High Courts13 Jul 2011Dismissed
New India Assurance Co. Ltd. Vs Smt. Raniya @ Rami Devi and Others
Delhi High Court · (2011) 07 DEL CK 0435
Motor Vehicles Act, 1988 — Section 163A
High Courts13 Jul 2011Dismissed
New India Assurance Co. Ltd. Vs Reena Nigam and Others
Delhi High Court · (2011) 4 TAC 442
Motor Vehicles Act, 1988 — Section 166
High Courts13 Jul 2011Dismissed
Directorate of Revenue Intelligence Vs Raj Kumar Arora and Another
Delhi High Court · (2011) 6 AD 222
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 216Drugs and Cosmetics Act, 1940 — Section 2
High Courts13 Jul 2011
Moti Ram and Company Vs Hindustan Petroleum Corporation Ltd.
Delhi High Court · (2011) 07 DEL CK 0419
High Courts13 Jul 2011Dismissed
Devi Dass Vs State of Delhi and Others
Delhi High Court · (2011) 07 DEL CK 0417
Constitution of India, 1950 — Article 226
High Courts13 Jul 2011Dismissed
Prem Nath Sharma Vs Smt. Darshana and Others
Delhi High Court · (2011) 07 DEL CK 0405
Criminal Procedure Code, 1973 (CrPC) — Section 257, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 217, 269
High Courts13 Jul 2011Dismissed
Bhushan Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0333
Border Security Force Act, 1968 — Section 108, 113, 117(2)Border Security Force Rules, 1969 — Rule 45, 45B, 51Constitution of India, 1950 — Article 226, 227
High Courts13 Jul 2011Dismissed
Central Cottage Industries Corporation of India Limited Vs Employees State Insurance Corporation and Another
Delhi High Court · (2011) 07 DEL CK 0303
Employees State Insurance Act, 1948 — Section 1(4), 82, 90
High Courts13 Jul 2011Dismissed
Om Parkash Malik (HUF) Vs Adroit Financial Services Pvt. Ltd.
Delhi High Court · (2011) 07 DEL CK 0302
Arbitration and Conciliation Act, 1996 — Section 19, 34, 37
High Courts13 Jul 2011Disposed Off
Dr. Ravi Prakash Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0301
High Courts13 Jul 2011Allowed
Prabhu Dayal Public School and Others Vs Anirudh Singh and Others
Delhi High Court · (2012) 1 LLJ 737 : (2011) LLR 1016
Delhi School Education Act, 1973 — Section 8(2)Delhi School Education Rules, 1973 — Rule 120, 47
High Courts13 Jul 2011
Himalaya Drug Company and Others Vs Surjit Singh Sial and Another
Delhi High Court · (2011) 48 PTC 355
Trade Marks Act, 1999 — Section 30(4)
High Courts13 Jul 2011Dismissed
New India Assurance Co. Ltd. Vs Kavita and Others
Delhi High Court · (2011) 07 DEL CK 0145
High Courts13 Jul 2011Dismissed
Assocham Vs Y.N. Bhargava
Delhi High Court · (2011) 185 DLT 296
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Income Tax Act, 1961 — Section 269UCRegistration Act, 1908 — Section 17(1), 49
High Courts13 Jul 2011Dismissed
M.L. Kararwal Vs Union of India (UOI) and Another
Delhi High Court · (2011) 07 DEL CK 0074
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 15(1)Constitution of India, 1950 — Article 1