High Courts22 Jul 2011Allowed
Phool Singh Vs State (GNCT of Delhi)
Delhi High Court · (2011) 6 AD 364 : (2011) 3 JCC 2235
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 362, 377, 511
COURT ARCHIVE
Delhi High Court judgments
1,34,980 judgments · page 4,494 of 6,749
High Courts22 Jul 2011Dismissed
MCD and Others Vs Hem Raj and Others
Delhi High Court · (2011) 07 DEL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts21 Jul 2011
Smt. Madhu Bala and Others Vs Sh. Surender Kumar and Others
Delhi High Court · (2011) 07 DEL CK 0350
Motor Vehicles Act, 1988 — Section 166
High Courts21 Jul 2011Disposed Off
Sh. Dharmendra @ Dharmendra Kumar @ Alok Vs Sh. Krishna Kumar @ Kalu and Others
Delhi High Court · (2011) 07 DEL CK 0349
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts21 Jul 2011
Municipal Corporation of Delhi Vs Workmen, Workers Working in Electrical Department of MCD
Delhi High Court · (2011) 7 AD 531
Civil Procedure Code Amendment Act, 2002 — Order 6 Rule 17, 151Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts21 Jul 2011Disposed Off
Amit Prashar and Others Vs State and Another
Delhi High Court · (2012) 2 JCC 900
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts21 Jul 2011Dismissed
Sangeeta Dalmia Vs Rajinder Kaur Bedi and Another
Delhi High Court · (2011) 07 DEL CK 0266
Civil Procedure Code, 1908 (CPC) — Section 2(12)Contract Act, 1872 — Section 64, 65Specific Relief Act, 1963 — Section 6
High Courts21 Jul 2011
DLF Ltd. Vs Kimsuk Krishna Sinha and others
Delhi High Court · (2012) 170 CompCas 20
Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2011Dismissed
J.L. Gugnani Vs M/S. Krishna Estate and Others
Delhi High Court · (2011) 8 AD 403 : (2011) 184 DLT 410
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 3, Order 41 Rule 5(1)Court Fees Act, 1870 — Section 4, 6Delhi High Court Act, 1966 — Section 7
High Courts21 Jul 2011Allowed
Mohini Kaul Vs State and Another
Delhi High Court · (2011) 4 JCC 2682 : (2012) 1 RCR(Criminal) 349
Criminal Procedure Code, 1973 (CrPC) — Section 256, 397, 399, 400Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jul 2011Allowed
Dhruba Dasgupta and Others Vs Surjendu Shekhar Ghosh and Others
Delhi High Court · (2011) 07 DEL CK 0215
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Delhi Apartment Ownership Act, 1986 — Section 3, 4, 4(1), 4(2), 4(3)Easements Act, 1882 — Section 15
High Courts21 Jul 2011
Suresh Kumar Sud and Others Vs Union of India (UOI) and Others
Delhi High Court · (2011) 181 DLT 183
Institutes of Technology Act, 1961 — Section 21, 3
High Courts21 Jul 2011Dismissed
AL Karim Educational Trust Vs Medical Council of India and Another
Delhi High Court · (2011) 07 DEL CK 0129
Constitution of India, 1950 — Article 226, 227Establishment of Medical College Regulations, 1999 — Regulation 3Indian Medical Council Act, 1956 — Section 10, 10A, 10A(2), 19A, 20
High Courts21 Jul 2011Allowed
Satpal Khurana Vs Beerwati
Delhi High Court · (2011) 07 DEL CK 0085
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts20 Jul 2011Allowed
Habsons Jobsup Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2011) 07 DEL CK 0412
Emigration Act, 1983 — Section 14(2), 23
High Courts20 Jul 2011Allowed
Chander Shekhar @ Shekhar Vs State of Nct of Delhi
Delhi High Court · (2011) 3 JCC 2053
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 106, 25, 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2011Disposed Off
Kamla Sinha and Another Vs Prem Pyara
Delhi High Court · (2011) 07 DEL CK 0356
Arms Act, 1959 — Section 25, 5Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420, 465
High Courts20 Jul 2011
Suresh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0312
High Courts20 Jul 2011Allowed
Mohd. Farooq Vs Aneesa Begum and Another
Delhi High Court · (2011) 07 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Land Acquisition Act, 1894 — Section 6
High Courts20 Jul 2011Allowed
Shri Dileep Maheshwari Vs Cemindia Company Ltd. and Others
Delhi High Court · (2011) 07 DEL CK 0265
Civil Procedure Code, 1908 (CPC) — Section 96