High Courts28 Jul 2011Dismissed
Mahesh Sharma Vs Bharat Heavy Electricals Ltd. and Others
Delhi High Court · (2011) 07 DEL CK 0207
BHEL Conduct Discipline and Appeal Rules, 1975 — Rule 23
COURT ARCHIVE
Delhi High Court judgments
1,35,042 judgments · page 4,492 of 6,753
High Courts28 Jul 2011Allowed
Air India Ltd. Vs Presiding Officer, CGIT and Another
Delhi High Court · (2011) 6 AD 615 : (2011) 181 DLT 451 : (2011) 131 FLR 567 : (2012) 1 LLJ 603 : (2011) LLR 951
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts28 Jul 2011Allowed
National Insurance Co. Ltd. Vs Smt. Sukhbiri and Others
Delhi High Court · (2011) 07 DEL CK 0070
Motor Vehicles Act, 1988 — Section 163A
High Courts28 Jul 2011Dismissed
Union of India (UOI) Vs Deepak Panwar
Delhi High Court · (2011) 07 DEL CK 0025
Constitution of India, 1950 — Article 226
High Courts28 Jul 2011
Khan Market Traders Association and Another Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0009
High Courts27 Jul 2011Dismissed
Ashok Chaddha Vs Income Tax Officer
Delhi High Court · (2011) 6 AD 379 : (2011) 245 CTR 416 : (2011) 337 ITR 399
Income Tax Act, 1961 — Section 132, 132(1), 132A, 139, 142
High Courts27 Jul 2011Dismissed
Anil Batra Vs Chief Commissiioner of Income Tax
Delhi High Court · (2011) 7 AD 527 : (2011) 337 ITR 251 : (2012) 211 TAXMAN 203
Income Tax Act, 1961 — Section 276B
High Courts27 Jul 2011Dismissed
EX. CT. Ram Phal Vs Union of India (UOI) and Others
Delhi High Court · (2011) 2 ILR Delhi 358
Border Security Force Rules, 1969 — Rule 45, 48(3)
High Courts27 Jul 2011Allowed
Govt. of NCT of Delhi and Others Vs Mamta Rani
Delhi High Court · (2011) 07 DEL CK 0367
High Courts27 Jul 2011Allowed
Shri Shashi Chander Tandon and Others Vs United India Insurance Company Ltd.
Delhi High Court · (2011) 07 DEL CK 0363
Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 106, 107
High Courts27 Jul 2011Dismissed
Union of India (UOI) Vs Shukh Lal Mandal and Another
Delhi High Court · (2011) 07 DEL CK 0362
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 124A
High Courts27 Jul 2011Dismissed
S.K. Chatterjee Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0358
Constitution of India, 1950 — Article 136
High Courts27 Jul 2011Dismissed
Ratti Ram Vs Union of India (UOI) and Another
Delhi High Court · (2011) 07 DEL CK 0352
High Courts27 Jul 2011Dismissed
Om Prakash Vs Union of India (UOI) and Another
Delhi High Court · (2011) 07 DEL CK 0346
High Courts27 Jul 2011Dismissed
Ravinder Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0325
High Courts27 Jul 2011
Smt. Hemlata Sharma Vs State
Delhi High Court · (2011) 07 DEL CK 0306
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts27 Jul 2011Disposed Off
Religare Enterprises Ltd. Vs Labour Secretary and Others
Delhi High Court · (2011) LLR 950
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17
High Courts27 Jul 2011
Sonal Sahni Vs State
Delhi High Court · (2011) 3 JCC 2082
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 376
High Courts27 Jul 2011Dismissed
Union of India (UOI) Vs Ram Kishore and Others
Delhi High Court · (2011) 07 DEL CK 0220
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 226
High Courts27 Jul 2011
Commissioner of Income Tax Vs Gautam R. Chadha
Delhi High Court · (2011) 244 CTR 493 : (2011) 202 TAXMAN 25
Income Tax Act, 1961 — Section 10, 12, 16, 20, 24(1)