High Courts03 Aug 2011Disposed Off
Union of India (UOI) Vs Mohini Sundan and Others
Delhi High Court · (2011) 08 DEL CK 0508
COURT ARCHIVE
Delhi High Court judgments
1,35,105 judgments · page 4,490 of 6,756
High Courts03 Aug 2011Allowed
United India Insurance Co. Ltd. Vs Smt. Santosh and Others
Delhi High Court · (2012) 1 TAC 783
Motor Vehicles Act, 1988 — Section 163A, 170
High Courts03 Aug 2011Dismissed
Smt. Ishwari Devi Vs Shri Madan Lal Chopra and Others
Delhi High Court · (2011) 125 DRJ 18
Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14, 39
High Courts03 Aug 2011Disposed Off
Dr. Suresh Ch. Malik Vs The Vice Chancellor and Others
Delhi High Court · (2011) 08 DEL CK 0483
Limitation Act, 1963 — Section 14
High Courts03 Aug 2011Dismissed
Alka Mishra and Others Vs NCT of Delhi
Delhi High Court · (2011) 6 AD 711 : (2011) 184 DLT 560 : (2011) 3 DMC 753
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts03 Aug 2011Dismissed
Vijay Gupta Vs Mohd. Arifeen and Others
Delhi High Court · (2011) 08 DEL CK 0464
Stamp Act, 1899 — Section 15(2)
High Courts03 Aug 2011Disposed Off
Rana Gurjeet Singh Vs Sunrise Papers
Delhi High Court · (2011) 08 DEL CK 0461
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Aug 2011Allowed
Shri Arvind Kumar Vs Smt. Nirmala Bharti @ Neha
Delhi High Court · (2011) 7 AD 246 : (2011) 182 DLT 236
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13(1), 13(2), 13B, 14, 14(1)
High Courts03 Aug 2011Dismissed
Smt. Ramo Devi and Others Vs Agricultural Produce Marketing Committee and Another
Delhi High Court · (2011) 08 DEL CK 0356
High Courts03 Aug 2011Allowed
Bajaj Travels Ltd. Vs Commissioner of Service Tax
Delhi High Court · (2012) 190 DLT 479 : (2012) 25 STR 417 : (2011) 33 STT 346 : (2012) 48 VST 389
Central Excises and Salt Act, 1944 — Section 11D, 35G(3)Finance Act, 1994 — Section 66, 67, 68, 72(2), 73(2)Service Tax Rules, 1944 — Rule 6(7)
High Courts03 Aug 2011Dismissed
The Commissioner of Income Tax Vs Brahmaputra Consortium Ltd.
Delhi High Court · (2012) 348 ITR 339 : (2012) 211 TAXMAN 171
Income Tax Act, 1961 — Section 271
High Courts03 Aug 2011Dismissed
Aastha Broadcasting Network Limited Vs Thaicom Public Company Ltd.
Delhi High Court · (2011) 4 ARBLR 28
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 2(2), 34
High Courts03 Aug 2011
Rajiv Agarwal Vs Mahanagar Telephone Nigam Limited and Another
Delhi High Court · (2011) 182 DLT 166
High Courts03 Aug 2011
Mohd. Mussabir and Another Vs State and Another
Delhi High Court · (2011) 7 AD 90 : (2011) 125 DRJ 155 : (2011) 3 JCC 2291
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 121, 124, 304, 307, 308Probation of Offenders Act, 1958 — Section 4
High Courts03 Aug 2011
Rajesh Singh Adhikari @ Babloo Vs The State (Nct of Delhi)
Delhi High Court · (2011) 08 DEL CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 428Penal Code, 1860 (IPC) — Section 120B, 307, 364A, 368
High Courts03 Aug 2011
Hans Raj Vs Union of India (UOI) and Others
Delhi High Court · (2011) 08 DEL CK 0143
Land Acquisition Act, 1894 — Section 17(1), 30, 31, 4, 6
High Courts03 Aug 2011Dismissed
National Insurance Co. Ltd. Vs Smt. Sheela and Others
Delhi High Court · (2013) ACJ 290 : (2012) 1 TAC 822
Motor Vehicles Act, 1988 — Section 149(2), 163, 163A
High Courts03 Aug 2011Allowed
Spice Entertainment Ltd. Vs Commissioner of Service Tax
Delhi High Court · (2011) 8 AD 147 : (2012) 280 ELT 43
Companies Act, 1956 — Section 140, 143(2), 143(3), 292B, 391Income Tax Act, 1961 — Section 147, 148
High Courts03 Aug 2011Dismissed
Krishna Devi and Another Vs Amir Singh and Another
Delhi High Court · (2011) 08 DEL CK 0111
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Aug 2011Dismissed
Nripendra Kumar Aggarwal Vs S.L. Aggarwal and Others
Delhi High Court · (2011) 08 DEL CK 0109
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Limitation Act, 1963 — Section 5Partition Act, 1893 — Section 3