High Courts04 Aug 2011Dismissed
Oriental Insurance Company Ltd. Vs Prem Lata and Others
Delhi High Court · (2011) 08 DEL CK 0327
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Delhi High Court judgments
1,35,105 judgments · page 4,489 of 6,756
High Courts04 Aug 2011Allowed
Rajesh Kumar Vs State
Delhi High Court · (2011) 125 DRJ 22
Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts04 Aug 2011Allowed
Indira Seth and Another Vs Vikas Madan and Another
Delhi High Court · (2011) 08 DEL CK 0307
High Courts04 Aug 2011Disposed Off
Bansi Lal Kanhaiya Lal Vs Delhi Development Authority
Delhi High Court · (2011) 08 DEL CK 0303
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 42, 42(2), 42(3)
High Courts04 Aug 2011Disposed Off
Madhup Nath Jha Vs Rashtriya Sanskrit Sansthan and Others
Delhi High Court · (2011) 08 DEL CK 0292
High Courts04 Aug 2011Disposed Off
Om Prakash Vs C.B.I.
Delhi High Court · (2011) 7 AD 470 : (2011) 3 JCC 2312
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 12, 13, 13(1), 13(2), 7
High Courts04 Aug 2011
Commissioner of Income Tax Vs SRF Ltd.
Delhi High Court · (2012) 342 ITR 106 : (2011) 201 TAXMAN 73
Companies Act, 1956 — Section 210Income Tax Act, 1961 — Section 115J, 115J(IA), 115JAA, 115JB, 115JB(2)
High Courts04 Aug 2011Dismissed
Sudhir Sharma Vs C.B.I.
Delhi High Court · (2011) 184 DLT 354
Criminal Procedure Code, 1973 (CrPC) — Section 122, 207, 31(2), 389, 427Gold (Control) Act, 1968 — Section 8Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Aug 2011Dismissed
Bafna Healthcare Pvt. Ltd. and Others Vs Commissioner of Central Excise, Delhi-IV
Delhi High Court · (2011) 182 DLT 243
Central Excises and Salt Act, 1944 — Section 2Constitution of India, 1950 — Article 136, 14, 19, 21, 226
High Courts04 Aug 2011Dismissed
New India Assurance Company Ltd. Vs Lalita Yadav and Others
Delhi High Court · (2011) 08 DEL CK 0175
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 166, 173, 181, 3
High Courts04 Aug 2011
Ghisa Ram Decd. thr. His Attorney Madan Lal Vs NCT of Delhi and Others
Delhi High Court · (2011) 8 AD 76 : (2011) 184 DLT 148 : (2012) 1 RCR(Criminal) 157
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 244, 246(6), 249, 256Penal Code, 1860 (IPC) — Section 120B, 34, 379, 380, 419
High Courts04 Aug 2011
Nirmal Kishore Khanna Vs Kalu Ram and Kalu Singh and Others
Delhi High Court · (2011) 6 AD 713 : (2012) 1 TAC 804
High Courts04 Aug 2011Dismissed
Om Prakash Vs Arun Kumar and Others
Delhi High Court · (2011) 7 AD 27
High Courts04 Aug 2011Dismissed
Master Vaibhav Bhardwaj Vs GGSIU and Another
Delhi High Court · (2011) 08 DEL CK 0145
Constitution of India, 1950 — Article 226
High Courts04 Aug 2011Dismissed
Surender Malhotra Vs Agricultural Products Market Committee and Others
Delhi High Court · (2011) 08 DEL CK 0142
Contract Act, 1872 — Section 202
High Courts04 Aug 2011Dismissed
Sh. Sukhbir Singh Yadav Vs Motilal Oswal Securities Ltd. and Another
Delhi High Court · (2011) 08 DEL CK 0116
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts04 Aug 2011Allowed
B.R.S. Panwar Vs Food Corporation of India and Others
Delhi High Court · (2011) 08 DEL CK 0112
High Courts04 Aug 2011Dismissed
Management of Ashok Hotel Vs Mohinder Singh
Delhi High Court · (2011) 08 DEL CK 0071
High Courts04 Aug 2011
P.K. Gupta Vs C.B.I
Delhi High Court · (2011) 6 AD 692 : (2011) 181 DLT 706
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 161Prevention of Corruption Act, 1947 — Section 20, 4(1), 5(1), 5(2), 7
High Courts04 Aug 2011
Savitri Devi and Others Vs State NCT of Delhi
Delhi High Court · (2011) 7 AD 637
Penal Code, 1860 (IPC) — Section 120B, 34, 420, 468, 471