High Courts05 Aug 2011
Smt. Meena Khanna and Ors Vs Ram Niwas and Others
Delhi High Court · (2011) 08 DEL CK 0176
COURT ARCHIVE
Delhi High Court judgments
1,35,105 judgments · page 4,488 of 6,756
High Courts05 Aug 2011
C.E. Constructions Ltd. Vs State and Another
Delhi High Court · (2012) 1 JCC 74
Criminal Procedure Code, 1973 (CrPC) — Section 204New Delhi Municipal Council Act, 1994 — Section 252, 369(1)
High Courts05 Aug 2011Dismissed
Nina Padma Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 109 SCL 632
Foreign Exchange Regulation Act, 1973 — Section 68
High Courts05 Aug 2011Dismissed
C.S. Rathour Vs Prem Pal Jangara
Delhi High Court · (2011) 08 DEL CK 0081
High Courts05 Aug 2011
Castrol Limited and Another Vs Ramesh Rajput and Others
Delhi High Court · (2011) 08 DEL CK 0067
High Courts05 Aug 2011Dismissed
Rakesh Kumar Sharma Vs Union of India (UOI)
Delhi High Court · (2011) 08 DEL CK 0066
Border Security Force Act, 1968 — Section 35
High Courts05 Aug 2011Dismissed
Yogesh Yadav Vs Union of India (UOI) and Another
Delhi High Court · (2011) 08 DEL CK 0034
High Courts05 Aug 2011
Ranutrol Industries Ltd. Vs Bahadur Singh and Another
Delhi High Court · (2011) 08 DEL CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 17B, 340
High Courts05 Aug 2011Dismissed
Union of India (UOI) Vs Jai Chand and Others
Delhi High Court · (2011) 08 DEL CK 0005
Land Acquisition Act, 1894 — Section 18Land Acquisition Act, 1984 — Section 54
High Courts04 Aug 2011Disposed Off
Babu Ram Jain Vs Bses Yamuna Power Ltd.
Delhi High Court · (2011) 08 DEL CK 0503
High Courts04 Aug 2011Allowed
Rajpal Vs Delhi Transport Corporation
Delhi High Court · (2011) 10 AD 597 : (2011) 181 DLT 701 : (2011) 125 DRJ 77 : (2011) 131 FLR 275 : (2012) 1 LLJ 529
Constitution of India, 1950 — Article 12, 19, 21Industrial Disputes Act, 1947 — Section 33C(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(1)
High Courts04 Aug 2011Allowed
Govt. of India Press Co-operative Thrift and Credit Society Ltd. Vs Desh Bandhu and Others
Delhi High Court · (2011) 08 DEL CK 0481
Industrial Disputes Act, 1947 — Section 10, 33C(2), 9A
High Courts04 Aug 2011Dismissed
M.C.D. Vs Bhagirath Singh
Delhi High Court · (2011) 08 DEL CK 0479
Constitution of India, 1950 — Article 226
High Courts04 Aug 2011Allowed
B.P. Singh and Others Vs State and Another
Delhi High Court · (2011) 08 DEL CK 0454
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts04 Aug 2011Disposed Off
Ashok Chachra Vs The State
Delhi High Court · (2011) 6 ILR Delhi 789
Criminal Procedure Code, 1973 (CrPC) — Section 421, 424Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Aug 2011Dismissed
J.P. Agrawal Vs Union of India (UOI) and Others
Delhi High Court · (2011) 7 AD 625 : (2013) 287 ELT 25
Right to Information Act, 2005 — Section 20, 4, 5, 5(3), 5(4)
High Courts04 Aug 2011Dismissed
Gurbachan Kaur and Others Vs Union of India (UOI) and Another
Delhi High Court · (2011) 08 DEL CK 0423
High Courts04 Aug 2011Allowed
Air Customs Vs State and Another
Delhi High Court · (2011) 08 DEL CK 0370
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Customs Act, 1962 — Section 132, 135(1)
High Courts04 Aug 2011Dismissed
Harish Muljimal Gandhi Vs Union of India (UOI) and Others
Delhi High Court · (2011) 08 DEL CK 0358
Customs Act, 1962 — Section 111, 112, 125
High Courts04 Aug 2011Dismissed
Mukesh Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 08 DEL CK 0351