High Courts12 Aug 2011Dismissed
Kapur Brothers Vs D.D.A. and Others
Delhi High Court · (2011) 08 DEL CK 0052
COURT ARCHIVE
Delhi High Court judgments
1,35,185 judgments · page 4,486 of 6,760
High Courts12 Aug 2011Dismissed
Shashi Bhushan Sharma Vs Indian Sewing Machines Co.
Delhi High Court · (2011) 08 DEL CK 0047
Industrial Disputes Act, 1947 — Section 11A
High Courts12 Aug 2011Dismissed
Santosh Rani Vs Union of India (UOI) and Another
Delhi High Court · (2011) 08 DEL CK 0045
Land Acquisition Act, 1894 — Section 4, 48, 6
High Courts12 Aug 2011Dismissed
A.K. Bose and Another Vs Union of India (UOI) and Another
Delhi High Court · (2011) 8 AD 494
High Courts12 Aug 2011Dismissed
Govt. of Nct of Delhi and Others Vs Mukesh Prakash and Others
Delhi High Court · (2011) 08 DEL CK 0011
Constitution of India, 1950 — Article 226
High Courts12 Aug 2011
General Electric Company and Another Vs Deputy Director of Income Tax and Others
Delhi High Court · (2011) 7 AD 660 : (2011) 243 CTR 417 : (2011) 183 DLT 357 : (2012) 347 ITR 60 : (2011) 201 TAXMAN 341
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 10(A), 13, 41, 42, 43Income Tax Act, 1961 — Section 136, 160, 161, 162, 163
High Courts11 Aug 2011Dismissed
Smt. Reena Vs Nanda Brothers P. Ltd.
Delhi High Court · (2011) 08 DEL CK 0495
High Courts11 Aug 2011Dismissed
Pratap Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 08 DEL CK 0436
High Courts11 Aug 2011
Shri Shashibir Singh Sarang Vs Shri Kanwal Sunir Singh Sarang and Others
Delhi High Court · (2011) 08 DEL CK 0420
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 7 Rule 11, 151
High Courts11 Aug 2011Allowed
Vinod Kumar and Others Vs Ranbir Singh and Others
Delhi High Court · (2011) 08 DEL CK 0408
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts11 Aug 2011Disposed Off
Bharat Bhushan Jain and Others Vs Goodyear India Ltd. and Another
Delhi High Court · (2011) 08 DEL CK 0395
Evidence Act, 1872 — Section 58
High Courts11 Aug 2011Disposed Off
Mrs. Meena prasad Vs State and Others
Delhi High Court · (2011) 08 DEL CK 0369
Succession Act, 1925 — Section 270, 272
High Courts11 Aug 2011Dismissed
WG. CDR. Manisha Krishnatri (Retd.) and Others Vs Union of India (UOI) and Others
Delhi High Court · (2011) 08 DEL CK 0361
Air Force Act, 1950 — Section 12
High Courts11 Aug 2011Dismissed
Slotco Steel Products Pvt. Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · (2011) 08 DEL CK 0349
Central Excise (Compounding of Offences) Rules, 2005 — Rule 3, 31(2)(1), 37, 37(2), 37(2)(1)Central Excises and Salt Act, 1944 — Section 35G, 37(2), 9A, 9A(1), 9A(2)Constitution of India, 1950 — Article 14, 226
High Courts11 Aug 2011Dismissed
Sanjeev Kumar Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2013) 1 SLJ 81
Central Provinces and Berar Municipalities Act, 1922 — Section 66(1)Constitution of India, 1950 — Article 141, 226, 276, 34Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 25, 6
High Courts11 Aug 2011Dismissed
Munisipal Corporation of Delhi and Others Vs Surender Singh
Delhi High Court · (2011) 08 DEL CK 0308
Constitution of India, 1950 — Article 14, 16
High Courts11 Aug 2011Dismissed
Oriental Insurance Co. Ltd. Vs Nisha Kohli and others
Delhi High Court · (2011) ACJ 2586 : (2012) 3 TAC 505
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Evidence Act, 1872 — Section 106
High Courts11 Aug 2011Disposed Off
Socrus Pharmaceutical Limited Vs Assistant Provident Fund Commissioner
Delhi High Court · (2012) 133 FLR 33 : (2012) 1 LLJ 607 : (2011) LLR 1018
High Courts11 Aug 2011Dismissed
Siddhartha Behura Vs C.B.I.
Delhi High Court · (2011) 182 DLT 687
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts11 Aug 2011Dismissed
Sapan Haldar and Another Vs The State
Delhi High Court · (2011) 7 AD 293
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 7, 73, 8