COURT ARCHIVE

Delhi High Court judgments

1,35,249 judgments · page 4,484 of 6,763

High Courts23 Aug 2011Dismissed

Sarla Mahindra Vs DDA

Delhi High Court · (2011) 08 DEL CK 0046

High Courts23 Aug 2011Dismissed

SH. Yash Pal Vs Champa Lal Charoria and Others

Delhi High Court · (2011) 2 RCR(Rent) 368

Delhi Rent Control Act, 1958 — Section 14(1), 25B(3), 25B(4), 25B(8)

High Courts19 Aug 2011Disposed Off

Bharat Stores Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2011) 08 DEL CK 0460

High Courts19 Aug 2011Dismissed

VRA Road Lines Vs Bank of Baroda and Others

Delhi High Court · (2011) 08 DEL CK 0365

High Courts19 Aug 2011Disposed Off

Rukmani Devi and Another Vs Jitender Singh and Others

Delhi High Court · (2011) 08 DEL CK 0300

High Courts19 Aug 2011Dismissed

Anita Mathur Vs Idea Cellular Ltd.

Delhi High Court · (2012) 1 LLJ 701 : (2011) LLR 1066

Industrial Disputes Act, 1947 — Section 10(4), 2, 2A

High Courts19 Aug 2011Dismissed

Commissioner of Income Tax Vs V.R.V. Breweries and Bottling Industries Ltd.

Delhi High Court · (2011) 244 CTR 576 : (2011) 13 TAXMAN 2

Income Tax Act, 1961 — Section 35A, 35A(1), 37, 40A, 40A(2)

High Courts19 Aug 2011Dismissed

Deep Chand Vs DDA and Others

Delhi High Court · (2011) 08 DEL CK 0262

High Courts19 Aug 2011Allowed

Satish Sharma Vs State and Another

Delhi High Court · (2011) 08 DEL CK 0223

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2, 20

High Courts19 Aug 2011Dismissed

Punjabi University Vs Union of India (UOI) and Others

Delhi High Court · (2011) 08 DEL CK 0216

Constitution of India, 1950 — Article 226

High Courts19 Aug 2011Dismissed

State of NCT of Delhi Vs Parvez and Others

Delhi High Court · (2011) 08 DEL CK 0197

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 145

High Courts19 Aug 2011

Nishant Rai Andrew Vs DDA

Delhi High Court · (2011) 08 DEL CK 0106

High Courts19 Aug 2011Dismissed

Vijay Kumar Vs Union of India (UOI) and Another

Delhi High Court · (2011) 08 DEL CK 0093

High Courts19 Aug 2011Dismissed

CIT Vs V.R.V. Breweries and Bottling Industries Ltd.

Delhi High Court · (2011) 7 AD 424 : (2012) 347 ITR 249

Income Tax Act, 1961 — Section 35A, 37, 40A(2)

High Courts19 Aug 2011Dismissed

Ganga Sagar Sharma and Another Vs Savitri Bansal and Others

Delhi High Court · (2011) 7 AD 98 : (2011) 125 DRJ 425

Delhi Police Act, 1978 — Section 140Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 381

High Courts19 Aug 2011

Naeem Ahmed Vs Sh. Yashpal Malhotra (Deceased) through L.Rs. and Another

Delhi High Court · (2011) 184 DLT 170

Civil Procedure Code, 1908 (CPC) — Section 96Delhi Rent Control Act, 1958 — Section 14, 14(1), 50Transfer of Property Act, 1882 — Section 106, 107, 111, 112, 114A

High Courts18 Aug 2011Dismissed

Khazan Singh and Others Vs State

Delhi High Court · (2011) 7 AD 83

Penal Code, 1860 (IPC) — Section 308, 323, 325, 34, 452

High Courts18 Aug 2011Disposed Off

Jasbir Singh Walia and Another Vs State and Another

Delhi High Court · (2012) 2 JCC 845

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 406, 408, 420, 468

High Courts18 Aug 2011Dismissed

Harish Kathuria and Another Vs State

Delhi High Court · (2011) 7 AD 403 : (2012) CriLJ 425 : (2011) 182 DLT 730 : (2011) 4 JCC 2622

Criminal Procedure Code, 1973 (CrPC) — Section 421, 438, 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467

High Courts18 Aug 2011Dismissed

Smt. Chanan Kaur and Others Vs Shri Ajit Singh

Delhi High Court · (2011) 7 AD 492

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 41 Rule 27, 151