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Delhi High Court judgments

1,35,248 judgments · page 4,483 of 6,763

High Courts23 Aug 2011Allowed

Dalbir Singh Vs State and Others

Delhi High Court · (2011) 7 AD 628 : (2011) 184 DLT 18

Civil Procedure Code, 1908 (CPC) — Section 89Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 34, 406, 420, 427, 448
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High Courts23 Aug 2011Dismissed

Bharat Bhushan Vs State and Another

Delhi High Court · (2011) 8 AD 329

Criminal Procedure Code, 1973 (CrPC) — Section 281, 313, 315, 357(3)Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts23 Aug 2011Allowed

Kashmir Singh Vs State

Delhi High Court · (2011) 184 DLT 522

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
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High Courts23 Aug 2011

Kishore Aggarwal and Others Vs State

Delhi High Court · (2011) 7 AD 506 : (2011) 185 DLT 684 : (2012) 1 RCR(Civil) 690

Negotiable Instruments Act, 1881 (NI) — Section 141Prevention of Food Adulteration Act, 1954 — Section 16, 17(1), 17(2)
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High Courts23 Aug 2011Allowed

Sandeep Kapoor Vs Anuj Sharma

Delhi High Court · (2011) 08 DEL CK 0124

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4
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